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Delhi High Court judgments, 2021

3,070 judgments · page 138 of 154

High Courts02 Feb 2021Allowed

Vishal Tandon Vs State

Delhi High Court · (2021) 02 DEL CK 0010

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Code Of Criminal Procedure, 1973 — Section 164, 293, 482Indian Penal Code, 1860 — Section 34, 323, 354, 354B, 376, 506
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High Courts01 Feb 2021Dismissed

S.L. Meena Vs Delhi Jal Board & Anr

Delhi High Court · (2021) 02 DEL CK 0053

Constitution Of India, 1950 — Article 14Delhi Water Board Act, 1998 — Section 3(1), 3(2), 3(2)(i), 3(2)(vii), 3(2)(viii), 3(2)(ix), 3(2)(x), 51, 52, 53, 54, 109Delhi Development Act, 1957 — Section 3
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High Courts01 Feb 2021Allowed

Baljit Singh Handa & Ors Vs Punjab & Sind Bank

Delhi High Court · (2021) 02 DEL CK 0016

Constitution Of India, 1950 — Article 12Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2)(b)(ii)Punjab And Sind Bank (Employees) Pension Regulations, 1995 — Regulation 43, 44, 45, 48, 48(1), 48(2), 56
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High Courts01 Feb 2021Dismissed

Rajinder Parshad Sharma Vs State

Delhi High Court · (2021) 02 DEL CK 0009

Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1Delhi High Court (Original Side) Rules, 2018 — Rule 1, 11Indian Succession Act, 1925 — Section 63(c), 64, 68, 222, 276, 291, 294
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High Courts01 Feb 2021Dismissed

Mohd. Tahir @Sajjan Vs State

Delhi High Court · (2021) 02 DEL CK 0002

Code Of Criminal Procedure, 1973 — Section 91, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37, 50
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High Courts01 Feb 2021Disposed Of

Simranpal Singh Suri Vs State & Anr

Delhi High Court · (2021) 02 DEL CK 0001

Negotiable Instruments Act, 1881 — Section 138, 1142(b)Limitation Act, 1963 — Section 12, 12(1), 12(2)General Clauses Act, 1897 — Section 9
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High Courts29 Jan 2021Disposed Of

Salman Vs State Govt. Of Nct Delhi

Delhi High Court · (2021) 01 DEL CK 0314

Indian Penal Code, 1860 — Section 34, 325, 377Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 5, 5(m), 6Code Of Criminal Procedure, 1973 — Section 164, 428
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