COURT ARCHIVE

Delhi High Court judgments, 2021

3,070 judgments · page 143 of 154

High Courts22 Jan 2021Disposed Of

Rakesh Kumar Gupta (Erstwhile Cpio) Union Bank Of India & Ors Vs Central Information Commission & Anr

Delhi High Court · (2021) 01 DEL CK 0248

Constitution Of India, 1950 — Article 14Right To Information Act, 2005 — Section 5(3), 5(4), 5(5), 6(1), 7(1), 8(1)(d), 20, 20(1)

High Courts22 Jan 2021Dismissed

Satula Devi Vs Govt. Of Nct Of Delhi & Anr

Delhi High Court · (2021) 01 DEL CK 0245

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 344, 406, 411, 420, 506Passports Act, 1967 — Section 12

High Courts22 Jan 2021

Rajiv K Luthra Vs Mohit Saraf

Delhi High Court · (2021) 01 DEL CK 0220

Arbitration And Conciliation Act, 1996 — Section 9, 12, 37

High Courts22 Jan 2021

New Delhi Municipal Council Vs Applause Hospitality Services Pvt. Ltd And Anr

Delhi High Court · (2021) 01 DEL CK 0219

Arbitration And Conciliation Act, 1996 — Section 17, 34, 37(2)

High Courts22 Jan 2021Disposed Of

Hll Lifecare Limited (HLL) Vs Employees State Insurance Corporation (ESIC)

Delhi High Court · (2021) 01 DEL CK 0217

Arbitration And Conciliation Act, 1996 — Section 12(5), 29(4), 29(5)

High Courts22 Jan 2021

Peta India Vs Asiad Circus Through: Its Proprietors And Ors

Delhi High Court · (2021) 01 DEL CK 0216

High Courts22 Jan 2021Disposed Of

Rishabh Jain Vs Nitakshi Jain

Delhi High Court · (2021) 01 DEL CK 0215

Constitution Of India, 1950 — Article 32, 142Hindu Marriage Act, 1955 — Section 9, 13B, 13B(2), 14

High Courts22 Jan 2021

Mother Dairy Fruit And Vegetable Pvt. Ltd. Vs Hukam Singh

Delhi High Court · (2021) 01 DEL CK 0214

Constitution Of India, 1950 — Article 226Food Safety And Standard Act, 2006 — Section 71, 71(6)

High Courts22 Jan 2021Disposed Of

EX CPL R Dusmant Keshari Patra Vs Union Of India & Ors

Delhi High Court · (2021) 01 DEL CK 0213

High Courts22 Jan 2021Disposed Of

Babu Ram Vs Union Of India And Ors

Delhi High Court · (2021) 01 DEL CK 0212

High Courts22 Jan 2021Disposed Of

Yashwant Kumar Pathak & Ors Vs Union Of India And Ors

Delhi High Court · (2021) 01 DEL CK 0211

High Courts22 Jan 2021Disposed Of

Airgate Holdings Limited Vs Sumit Mohan Singh Gandhi & Ors

Delhi High Court · (2021) 01 DEL CK 0205

Arbitration And Conciliation Act, 1996 — Section 9, 51, 54Companies Act, 2013 — Section 130(1), 213, 241, 242, 244

High Courts22 Jan 2021

Mohini Electricals. Ltd Vs Delhi Jal Board

Delhi High Court · (2021) 01 DEL CK 0202

Stamp (Delhi Amendments) Act, 2001 — Article 12Constitution Of India, 1950 — Article 136, 141Code Of Civil Procedure, 1908 — Section 148, 151, Order 47 Rule 1(1)

High Courts22 Jan 2021Dismissed

Corporate Infotech Private Limited Vs South Delhi Municipal Corporation & Ors

Delhi High Court · (2021) 01 DEL CK 0201

Constitution Of India, 1950 — Article 14

High Courts22 Jan 2021Disposed Of

Savita Arora Vs North Delhi Municipal Corporation

Delhi High Court · (2021) 01 DEL CK 0200

High Courts22 Jan 2021Disposed Of

RWA West Jyoti Nagar Vs Commissioner Edmc & Anr.

Delhi High Court · (2021) 01 DEL CK 0199

High Courts22 Jan 2021Disposed Of

Sabhya Dutta Vs State & Anr

Delhi High Court · (2021) 01 DEL CK 0198

High Courts22 Jan 2021Disposed Of

Paras & Ors. Vs State Govt Of Nct Of Delhi Through Standing Counsel & Anr

Delhi High Court · (2021) 01 DEL CK 0197

High Courts22 Jan 2021Disposed Of

Ashok Kr Gupta & Ors Vs State & Anr

Delhi High Court · (2021) 01 DEL CK 0196

High Courts22 Jan 2021Disposed Of

Sunny @ Sunny Yadav & Ors Vs State Govt. Nct Of Delhi & Anr.

Delhi High Court · (2021) 01 DEL CK 0195