High Courts27 Aug 2021Dismissed
State Of West Bengal Vs Reena Joshi & Anr
Delhi High Court · (2021) 08 DEL CK 0155
Indian Administrative Services (Cadre) Rules, 1954 — Rule 5(2)
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 54 of 154
High Courts27 Aug 2021Dismissed
Muddasir Nazir Bhat Vs State
Delhi High Court · (2021) 08 DEL CK 0152
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — 34, 120B, 392, 395, 411, 412, 419, 452
High Courts27 Aug 2021Disposed Of
Asian Hotels (North) Ltd Vs Kumar Gallery Pvt. Ltd
Delhi High Court · (2021) 08 DEL CK 0151
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts27 Aug 2021Disposed Of
Asian Hotels (North) Ltd Vs Swatika Jain
Delhi High Court · (2021) 08 DEL CK 0150
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts26 Aug 2021Dismissed
SES Energy Services India Ltd Vs Vendanta Limited & Ors.
Delhi High Court · (2021) 08 DEL CK 0184
Arbitration And Conciliation Act, 1996 — Section 9
High Courts26 Aug 2021Allowed
Rohini Educational Society And Anr Vs North Delhi Municipal Corporation And Ors
Delhi High Court · (2021) 08 DEL CK 0181
High Courts26 Aug 2021Disposed Of
EX HC/GD Shiv Lal Vs UOI And Other
Delhi High Court · (2021) 08 DEL CK 0180
High Courts26 Aug 2021Disposed Of
Devanshu Infin Limited Vs National E-Assessment Centre, Delhi
Delhi High Court · (2021) 08 DEL CK 0179
Income Tax Act, 1961 — Section 144B, 144B(7), 144B(9), 144(3), 144B (7)(vii), 144B(7)(xii)(h)
High Courts26 Aug 2021Disposed Of
CJ Darcl Logistics Ltd Vs Union Of India And Another
Delhi High Court · (2021) 08 DEL CK 0178
Insolvency & Bankruptcy Code, 2016 — Section 9, 36, 53
High Courts26 Aug 2021Dismissed
Geeta Sinha Vs Union Of India & Anr
Delhi High Court · (2021) 08 DEL CK 0177
High Courts26 Aug 2021Disposed Of
Kamlesh Gupta Vs Union Of India & Ors
Delhi High Court · (2021) 08 DEL CK 0176
Income Tax Act, 1961 — Section 132, 132B, 132B(1)(i), 271AAC, 271(1)(c)
High Courts26 Aug 2021Disposed Of
Rupa Singh Vs Ministry Of Health And Family Welfare & Ors
Delhi High Court · (2021) 08 DEL CK 0175
Food Safety and Standards Act, 2006 — Section 18(f), 30, 34
High Courts26 Aug 2021Disposed Of
Dr. Arjun Saili Vs Union Of India & Ors.
Delhi High Court · (2021) 08 DEL CK 0174
High Courts26 Aug 2021Dismissed/Disposed Of
Sujeet Kumar Vs State Through Delhi Administration
Delhi High Court · (2021) 08 DEL CK 0154
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — 34, 304B, 498A
High Courts26 Aug 2021Disposed Of
Kela Devi Vs Umed Singh & Ors
Delhi High Court · (2021) 08 DEL CK 0153
High Courts25 Aug 2021Dismissed
CAPT S L Sharma Vs Narottam Singh Chopra
Delhi High Court · (2021) 08 DEL CK 0196
Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts25 Aug 2021Dismissed
PV Vs PK
Delhi High Court · (2021) 08 DEL CK 0195
Constitution Of India, 1950 — Article 14, 20(3)Indian Penal Code, 1860 — Section 34, 406, 498AHindu Marriage Act, 1955 — Section 13(1)(ia), 25
High Courts25 Aug 2021Dismissed
Arpan Jain & Anr Vs State & Anr.
Delhi High Court · (2021) 08 DEL CK 0194
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 20, 87, 138, 139Evidence Act, 1872 — Section 118A
High Courts25 Aug 2021Dismissed
Delhi Development Authority Vs Satya Prakash And Bros Pvt. Ltd
Delhi High Court · (2021) 08 DEL CK 0193
Arbitration And Conciliation Act, 1996 — Section 34
High Courts25 Aug 2021Disposed Of
Kiran Tandon Vs State Of Nct (Delhi) & Ors
Delhi High Court · (2021) 08 DEL CK 0192