High Courts14 Sept 2021Dismissed
Satinder Kumar Vs State
Delhi High Court · (2021) 09 DEL CK 0096
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 149, 376, 506, 509
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 48 of 154
High Courts14 Sept 2021Dismissed
Azad Singh @ Mamu Vs State (N.C.T Of Delhi)
Delhi High Court · (2021) 09 DEL CK 0095
Code Of Criminal Procedure, 1973 — Section 82, 438Indian Penal Code, 1860 — Section 34, 149, 308, 324, 392, 506
High Courts14 Sept 2021Dismissed
Sadiq@ Sahil Vs State, (Govt. Of Nct Of Delhi)
Delhi High Court · (2021) 09 DEL CK 0094
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 109, 120B, 144, 147, 148, 149, 153A, 186, 188, 201, 302, 307, 308, 323, 332, 333, 336, 353, 397, 412, 427Prevention of Damage to Public Property Act, 1984 — Section 3, 4
High Courts14 Sept 2021Allowed
Anshul Arora Through Her Power Of Attorney Holder Ankur Arora Vs Welcome India Visit Private Limited Through Its Director Raj Rathore
Delhi High Court · (2021) 09 DEL CK 0086
Arbitration And Conciliation Act, 1996 — Section 27
High Courts14 Sept 2021Dismissed
Force No. 085330709 Constable/DVR Anil Kumar Vs Union Of India And Ors.
Delhi High Court · (2021) 09 DEL CK 0085
High Courts14 Sept 2021Disposed Of
Hari Singh Vs Superhouse Ltd
Delhi High Court · (2021) 09 DEL CK 0084
Commercial Courts Act, 2015 — Section 8
High Courts14 Sept 2021Dismissed
Pr. Commissioner Of Income Tax-6, New Delhi Vs Freescale Semiconductor India Pvt. Ltd. (Now Known As NXP India Pvt. Ltd.)
Delhi High Court · (2021) 09 DEL CK 0083
Income Tax Rules, 1962 — Rule 10B(4)
High Courts14 Sept 2021Disposed Of
Religare Finvest Limited Vs Deputy Commissioner Of Income Tax
Delhi High Court · (2021) 09 DEL CK 0082
Income Tax Act, 1961 — Section 154, 220(2), 220(6), 245
High Courts14 Sept 2021Disposed Of
Shahnawaz Vs State, (Govt. Of Nct Of Delhi)
Delhi High Court · (2021) 09 DEL CK 0075
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 109, 120B, 144, 147, 148, 149, 153A, 186, 302, 307, 308, 323, 332, 333, 336, 353, 427Prevention of Damage to Public Property Act, 1984 — Section 3, 4
High Courts14 Sept 2021Dismissed
M/S New India Motors (New Delhi) Pvt Ltd. & Ors Vs M/S Northern India Iron And Steel Co. Ltd. & Anr
Delhi High Court · (2021) 09 DEL CK 0072
Constitution Of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(b)
High Courts14 Sept 2021Dismissed
M/S Siddharth Constructions Co. Vs India Tourism Development Corporation Ltd
Delhi High Court · (2021) 09 DEL CK 0071
Arbitration And Conciliation Act, 1996 — Section 12(5), 34, 34(2), 34(2A), 34(2)(b), 75, 81
High Courts14 Sept 2021Dismissed
Bimal Kumar Jain; Naresh Jain Vs Directorate Of Enforcement
Delhi High Court · (2021) 09 DEL CK 0058
Prevention of Money Laundering Act, 2002 — Section 45, 45(1)Code Of Criminal Procedure, 1973 — Section 362, 439(2), 482
High Courts14 Sept 2021Dismissed
Shriraj Investment And Finance Limited & Ors Vs Union Of India Thr. Secretary & Anr
Delhi High Court · (2021) 09 DEL CK 0057
Constitution Of India, 1950 — Article 136, 226, 226(2), 227Companies Act, 1956 — Section 113, 212(14), 212(12A), 241, 242, 242(1)(l)(m), 212 (14A), 242, 246, 339, 421, 423, 447Companies Act, 2013 — Section 430
High Courts14 Sept 2021Dismissed
Ram Udagar Mahto Vs State
Delhi High Court · (2021) 09 DEL CK 0056
Constitution Of India, 1950 — Article 20(3), 21, 226Code Of Criminal Procedure, 1973 — Section 53, 53A, 91, 173, 173(2), 173(7), 173(8), 311, 311A, 482Indian Penal Code, 1860 — Section 377
High Courts13 Sept 2021Dismissed
CEC-CICI JV Vs Grim-Tech Projects India (P) Ltd
Delhi High Court · (2021) 09 DEL CK 0317
Limitation Act, 1963 — Article 137Arbitration And Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 18
High Courts13 Sept 2021Dismissed
Dr. Maheep Kumar Meena Vs State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2021) 09 DEL CK 0316
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 376, 376(2), 506, 509
High Courts13 Sept 2021Disposed Of
Kawaljit Kaur Vs Union Of India & Ors.
Delhi High Court · (2021) 09 DEL CK 0315
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
High Courts13 Sept 2021Dismissed
Ajay Kumar Vs Manoj Kumar & Anr
Delhi High Court · (2021) 09 DEL CK 0314
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 1 Rule 10Limitation Act, 1963 — Section 5
High Courts13 Sept 2021Allowed
H S Oberoi Buildtech Pvt. Ltd Vs Mahamaya Infrastructure Pvt. Ltd
Delhi High Court · (2021) 09 DEL CK 0301
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 12(2)
High Courts13 Sept 2021Disposed Of
KCC Buildcon Pvt. Ltd. Through Its Director Shri Shivraj Kundu Vs Government Of Nct Of Delhi & Ors
Delhi High Court · (2021) 09 DEL CK 0300
Arbitration And Conciliation Act, 1996 — Section 12