High Courts17 Sept 2021Disposed Of
Jamshed Ansari & Anr Vs Govt. Of Nct Of Delhi & Anr
Delhi High Court · (2021) 09 DEL CK 0099
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 46 of 154
High Courts17 Sept 2021Dismissed
Vinod Agarwal & Anr. Vs M/S Frost International Ltd. & Anr
Delhi High Court · (2021) 09 DEL CK 0089
Central Motor Vehicle Rules, 1989 — Rule 50Arbitration And Conciliation Act, 1996 — Section 34
High Courts17 Sept 2021Disposed Of
Mohd Shamim & Ors. Vs Delhi Waqf Board & Anr.
Delhi High Court · (2021) 09 DEL CK 0088
Waqf Act, 1995 — Section 67
High Courts17 Sept 2021Disposed Of
Dr. Ashish Naithani Vs State Govt Of Nct Delhi
Delhi High Court · (2021) 09 DEL CK 0087
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420
High Courts16 Sept 2021Dismissed
Deepak Sharma & Anr. Vs Sriniwaspuri Mitra Mandal CGHS Ltd & Anr
Delhi High Court · (2021) 09 DEL CK 0275
Delhi Co-Operative Societies Rules, 2007 — Rule 87Arbitration And Conciliation Act, 1996 — Section 5, 9Delhi Co-Operative Societies Act, 2003 — Section 70, 70(5), 71(5), 132, 132(1)(c), 140
High Courts16 Sept 2021Disposed Of
MS PVR Limited Vs MS Tirupati Buildings And Offices Private Limited
Delhi High Court · (2021) 09 DEL CK 0274
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2)
High Courts16 Sept 2021Allowed
Visions Aproprietorship Concern Through Its Proprietor Ms Payal Kapoor Vs Mega Mall Condominium Association & Anr
Delhi High Court · (2021) 09 DEL CK 0273
Arbitration And Conciliation Act, 1996 — Section 11(5), 12(2)
High Courts16 Sept 2021Disposed Of
Metro Heritage Pvt. Ltd Vs Sterling Holiday Resorts Ltd
Delhi High Court · (2021) 09 DEL CK 0272
High Courts16 Sept 2021Dismissed
M/S Gulab Oil And Food (Ahmedabad) Pvt. Ltd. Vs Madhu Gupta
Delhi High Court · (2021) 09 DEL CK 0117
Trade Marks Act, 1999 — Section 29
High Courts16 Sept 2021Disposed Of
Giesecke And Devrient Ms India Private Limited Vs Assistant Commissioner Of Income Tax Osd Range 10 & Anr.
Delhi High Court · (2021) 09 DEL CK 0116
Income Tax Act, 1961 — Section 43B, 143(1)
High Courts16 Sept 2021Dismissed
R C S Panwar Vs Union Of India And Ors
Delhi High Court · (2021) 09 DEL CK 0115
High Courts16 Sept 2021Dismissed
M/S No.1 World Wide Express Pvt Ltd Vs Union Of India And Ors
Delhi High Court · (2021) 09 DEL CK 0114
Central Excise Act, 1944 — Section 14Finance Act, 1994 — Section 83Central Goods and Services Tax Act, 2017 — Section 174
High Courts16 Sept 2021Disposed Of
Uttar Pradesh State Rifle Association Vs Union Of India & Ors.
Delhi High Court · (2021) 09 DEL CK 0113
High Courts16 Sept 2021Disposed Of
Rajesh Kumar Tomar Vs Union Of India & Ors
Delhi High Court · (2021) 09 DEL CK 0091
Indo-Tibetan Border Police Rules, 1994 — Rule 130, 147, 168, 169Indo-Tibetan Border Police Force Act, 1992 — Section 121, 122, 131Army Act, 1950 — Section 164
High Courts16 Sept 2021Dismissed
Rahul Gupta Vs State
Delhi High Court · (2021) 09 DEL CK 0090
Bar Council of India Rules, 1975 — Rule 39Code Of Criminal Procedure, 1973 — Section 167, 167(1), 167(1)(a)Maharashtra Control of Organised Crime Act, 1999 — Section 21(2)
High Courts16 Sept 2021Dismissed
M/S. Auto Movers Vs Luminous Power Technologies Pvt Ltd
Delhi High Court · (2021) 09 DEL CK 0077
Constitution Of India, 1950 — Article 227Negotiable Instruments Act, 1881 — Section 138Code Of Civil Procedure, 1908 — Section 20
High Courts16 Sept 2021Disposed Of
Hem Singh Vs Raj Kumar Saini And Anr
Delhi High Court · (2021) 09 DEL CK 0076
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Sept 2021Disposed Of
Abid Qureshi Vs State (Govt. Of N.C.T. Of Delhi) & Anr
Delhi High Court · (2021) 09 DEL CK 0308
Code Of Criminal Procedure, 1973 — Section 482Arms Act, 1959 — Section 2(b), 25, 25(1)(a), 54, 59Terrorist And Disruptive Activities (Prevention) Act, 1987 — Section 5
High Courts15 Sept 2021Disposed Of
Manisha Kulkarni Proprietor Of M/S Mani Engineers Pune Vs NCC Limited
Delhi High Court · (2021) 09 DEL CK 0307
Arbitration And Conciliation Act, 1996 — Section 11, 11(6), 11(6A), 12(1), 12(5)
High Courts15 Sept 2021Dismissed
Rajesh Vs State
Delhi High Court · (2021) 09 DEL CK 0306
Indian Penal Code, 1860 — Section 323, 354, 354A, 509Protection Of Children from Sexual Offences Act, 2012 — Section 9(n), 10, 12Code Of Criminal Procedure, 1973 — Section 164, 313