High Courts20 Sept 2021Allowed
Pansari Developers Limited Vs Dhani Loans And Services Limited & Ors
Delhi High Court · (2021) 09 DEL CK 0280
Arbitration And Conciliation Act, 1996 — Section 11(6), 12(2), 12(5)
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 45 of 154
High Courts20 Sept 2021Disposed Of
Pilaka Naga Swaroop Vs Union Of India & Ors.
Delhi High Court · (2021) 09 DEL CK 0279
High Courts20 Sept 2021Dismissed
Pr. Commissioner Of Tax Vs Anumod Sharma
Delhi High Court · (2021) 09 DEL CK 0278
Income Tax Act, 1961 — Section 2(22)(e)
High Courts20 Sept 2021Disposed Of
Amazing India Contractors Private Limited Vs Indian Railway Stations Development Corporation Limited
Delhi High Court · (2021) 09 DEL CK 0107
Arbitration and Conciliation Act, 1996 — Section 11(6), 12Companies Act, 2013 — Section 164(2), 167
High Courts20 Sept 2021Disposed Of
Parminder Jit Kaur Vs Splendor Buildwell Pvt.Ltd. & Anr
Delhi High Court · (2021) 09 DEL CK 0106
Arbitration and Conciliation Act, 1996 — Section 11(6), 12
High Courts20 Sept 2021Disposed Of
Ratan Majumdar Vs Vipul Goel & Anr
Delhi High Court · (2021) 09 DEL CK 0105
High Courts20 Sept 2021Dismissed
M/S ABIR Infrastructure Private Limited Vs Teestavalley Power Transmission Limited & Ors.
Delhi High Court · (2021) 09 DEL CK 0104
Arbitration and Conciliation Act, 1996 — Section 9, 37
High Courts20 Sept 2021Dismissed
Alok Kumar Agarwal Vs Union Of India & Ors
Delhi High Court · (2021) 09 DEL CK 0103
Constitution Of India, 1950 — Article 226Employees' Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7(1), 39, 72(6)
High Courts20 Sept 2021Dismissed
Mukhtiyaar Ali & Ors Vs State Nct Delhi & Ors
Delhi High Court · (2021) 09 DEL CK 0102
Constitution Of India, 1950 — Article 141Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 307
High Courts17 Sept 2021Disposed Of
Cyfuture India Private Limited Vs Futuretimes Technology India Private Limited
Delhi High Court · (2021) 09 DEL CK 0271
Constitution Of India, 1950 — Article 227Arbitration And Conciliation Act, 1996 — Section 9, 9(1), 9(3), 17, 36
High Courts17 Sept 2021
Association Of Industries And Institutions Vs Union Of Inida & Anr
Delhi High Court · (2021) 09 DEL CK 0270
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va)Code on Social Security, 2020 — Section 142Employees� Provident Fund And Miscellaneous Provisions Act, 1952 — Section 14B
High Courts17 Sept 2021
Axis Trustee Services Limited Vs Brij Bhushan Singal & Anr
Delhi High Court · (2021) 09 DEL CK 0269
Code Of Civil Procedure, 1908 — Section 152, Order 34, Order 37, Order 39 Rule 1, Order 38 Rule 1(2)(b)(i), Order 38 Rule 1(2)(b)(iii), Order 39 Rule 2, Order 37 Rule 3Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 2(1)(C)(I)Insolvency and Bankruptcy Code, 2016 — Section 95
High Courts17 Sept 2021Dismissed
Pushpa Singh Vs S.N Singh & Ors
Delhi High Court · (2021) 09 DEL CK 0268
Constitution Of India, 1950 — Article 136Contempt Of Courts Act, 1971 — Section 19
High Courts17 Sept 2021Disposed Of
Hans Ram Chandawat Vs Union Of India & Ors
Delhi High Court · (2021) 09 DEL CK 0112
High Courts17 Sept 2021Disposed Of
Manoj Jain Vs Union Of India & Ors.
Delhi High Court · (2021) 09 DEL CK 0111
High Courts17 Sept 2021Allowed
Jindal India Limited Vs Oriental Insurance Company Limited
Delhi High Court · (2021) 09 DEL CK 0110
Arbitration and Conciliation Act, 1996 — Section 11(6), 12
High Courts17 Sept 2021Disposed Of
Jakson Power Pvt Ltd. Vs Vikram Solar Pvt. Ltd
Delhi High Court · (2021) 09 DEL CK 0109
Arbitration and Conciliation Act, 1996 — Section 11(6), 12, 21
High Courts17 Sept 2021Allowed
M/S Arkas Energy Llp Vs M/S Inox Wind Limited
Delhi High Court · (2021) 09 DEL CK 0108
Arbitration and Conciliation Act, 1996 — Section 11(6), 12
High Courts17 Sept 2021Disposed Of
Dy. Comdt. Ramesh Kumar Punia Vs Union Of India & Ors.
Delhi High Court · (2021) 09 DEL CK 0101
High Courts17 Sept 2021Dismissed
Ex Flight Lieutenant Sanjiv Dewan Vs Union Of India & Ors
Delhi High Court · (2021) 09 DEL CK 0100
Constitution Of India, 1950 — Article 226