High Courts21 Sept 2021

Rajender Singh Vs State

Delhi High Court · (2021) 09 DEL CK 0120

Code Of Criminal Procedure, 1973 — Section 41(1)(a), 41(1)(b), 41(c), 41(1)(d), 41(1)(e), 161, 164, 438Indian Penal Code, 1860 — Section 34, 120B, 198, 199, 200, 307, 420, 468, 471, 506Maharashtra Control of Organised Crime Act, 1999 — Section 3, 4
High Courts21 Sept 2021Disposed Of

Jagmal Singh Vs Naresh Kumar & Ors

Delhi High Court · (2021) 09 DEL CK 0118

Code Of Civil Procedure, 1908 — Order 13 Rule 1(3), Order 8 Rule 1A(4), Order 18 Rule 3 , Order 7 Rule 14, Order 7 Rule 14(4)
High Courts20 Sept 2021Dismissed

Dr. Sitanshi Sharma Vs Vandana Sharma & Ors

Delhi High Court · (2021) 09 DEL CK 0288

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151Protection Of Women From Domestic Violence Act, 2005 — Section 26
High Courts20 Sept 2021Dismissed

Axat Guli Vs Customs

Delhi High Court · (2021) 09 DEL CK 0284

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 22(C), 23(C), 23, 28, 29, 37