High Courts23 Sept 2021Dismissed
Barinder Jeet Singh Vs Ajit Kaur
Delhi High Court · (2021) 09 DEL CK 0305
Delhi Rent Control Act, 1958 — Section 14(1)(e), 19
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 42 of 154
High Courts23 Sept 2021Disposed Of
Anil Bansal & Ors Vs Rajender Kumar Returning Officer & Ors.
Delhi High Court · (2021) 09 DEL CK 0237
High Courts23 Sept 2021Disposed Of
Shree Vijaya Fabrics Thr Vimlawanti Manchanda Vs Shivani Khanna & Anr
Delhi High Court · (2021) 09 DEL CK 0234
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 11, Order 11 Rule 2, Order 11 Rule 6, Order 11 Rule 7, Order 11 Rule 8, Order 11 Rule 9, Order 11 Rule 10, Order 11 Rule 11
High Courts23 Sept 2021Dismissed
Ashwani Kumar Sharma Vs Bharat Sanchar Nigam Limited
Delhi High Court · (2021) 09 DEL CK 0233
Constitution Of India, 1950 — Article 226
High Courts23 Sept 2021Disposed Of
M/S Nikhil Infratech Ltd. & Ors. Vs M/S Intec Capital Ltd
Delhi High Court · (2021) 09 DEL CK 0232
Code Of Criminal Procedure, 1973 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138
High Courts23 Sept 2021Disposed Of
Rajneesh Kumar & Ors Vs Union Of India & Ors
Delhi High Court · (2021) 09 DEL CK 0230
High Courts23 Sept 2021Disposed Of
Techno Aircon Industries Pvt Ltd Vs ABB Limited
Delhi High Court · (2021) 09 DEL CK 0218
Arbitration And Conciliation Act, 1996 — Section 34Code Of Civil Procedure, 1908 — Section 47
High Courts23 Sept 2021
Manika Batra Vs Table Tennis Federation Of India Through The President & Ors
Delhi High Court · (2021) 09 DEL CK 0217
Constitution Of India, 1950 — Article 226
High Courts23 Sept 2021Disposed Of
Meenakshi Sharma V Anju Sharma
Delhi High Court · (2021) 09 DEL CK 0216
Code Of Civil Procedure, 1908 — Order 23 Rule 3Court Fee Act, 1870 — Section 16
High Courts23 Sept 2021Disposed Of
Surender Kumar Vs North Delhi Municipal Corporation
Delhi High Court · (2021) 09 DEL CK 0215
Industrial Disputes Act, 1947 — Section 17B
High Courts23 Sept 2021Disposed Of
Suresh Sivanandan Vs Union Of India And Ors
Delhi High Court · (2021) 09 DEL CK 0214
High Courts23 Sept 2021Disposed Of
Clarks Future Footwear Private Limited Vs National Faceless Assessment Centre & Ors.
Delhi High Court · (2021) 09 DEL CK 0213
Income Tax Act, 1961 — Section 144B, 144B(1)(xvi)(b), 144C, 144C(1)
High Courts23 Sept 2021Disposed Of
Lakshmi Narayan Sahu Vs Union Of India And Ors
Delhi High Court · (2021) 09 DEL CK 0212
High Courts23 Sept 2021Disposed Of
Meenakshi Sharma Vs Anju Sharma
Delhi High Court · (2021) 09 DEL CK 0125
Code Of Civil Procedure, 1908 — Order 23 Rule 3Court Fee Act, 1970 — Section 16
High Courts23 Sept 2021Disposed Of
Hero Fincorp. Limited Vs Hema Automotive Private Limited & Ors.
Delhi High Court · (2021) 09 DEL CK 0124
Arbitration And Conciliation Act, 1996 — Section 11(5), 12
High Courts23 Sept 2021Dismissed
S.P. Singla Constructions Private Limited Vs Construction And Design Services, Uttar Pradesh Jal Nigam
Delhi High Court · (2021) 09 DEL CK 0123
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 11(6), 17, 20, 20(1), 20(2), 20(3), 34, 37
High Courts23 Sept 2021Allowed
Biru Ram & Anr Vs North Delhi Municipal Corporation
Delhi High Court · (2021) 09 DEL CK 0121
High Courts22 Sept 2021Dismissed
Commissioner Of Income Tax (International Taxation)-2, Delhi Vs LG Philips Display Korea Co. Ltd
Delhi High Court · (2021) 09 DEL CK 0264
Income Tax Act, 1961 — Section 5(2), 9(1)(i), 133, 147, 148, 201(1)
High Courts22 Sept 2021Disposed Of
Amit Kumar & Ors Vs Union Of India And Ors.
Delhi High Court · (2021) 09 DEL CK 0263
NDA & NA Examination (II), Rules,2018 — Rule 5
High Courts22 Sept 2021Disposed Of
MCL KSIPL (JV) Vs Union Of India
Delhi High Court · (2021) 09 DEL CK 0262
Arbitration And Conciliation Act, 1996 — Section 11(6), 12