High Courts27 Sept 2021Disposed Of
Vinay Basra Vs Krishan Lal Basra And Ors
Delhi High Court · (2021) 09 DEL CK 0166
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 152, Order 26 Rule 10B, Order 21 Rule 28
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 41 of 154
High Courts27 Sept 2021Dismissed
Dr. Manjunath M. Vs Guru Gobind Singh Indraprastha University & Anr.
Delhi High Court · (2021) 09 DEL CK 0127
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2021Allowed
Resoursys Telecom And Anr. Vs Navodaya Vidyalaya Samiti.
Delhi High Court · (2021) 09 DEL CK 0126
High Courts24 Sept 2021Dismissed
Bhaskar Singha Vs Monika
Delhi High Court · (2021) 09 DEL CK 0229
Code Of Criminal Procedure, 1973 — Section 125, 397, 401Indian Divorce Act, 1869 — Section 36
High Courts24 Sept 2021Disposed Of
Aarti Sharma Vs Kunal Bhagi
Delhi High Court · (2021) 09 DEL CK 0228
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 397Indian Divorce Act, 1869 — Section 36
High Courts24 Sept 2021Allowed
OTIS Elevator Company (India) Ltd Vs Commissioner Of Value Added Tax & Ors
Delhi High Court · (2021) 09 DEL CK 0227
Delhi Value Added Tax Act, 2004 — Section 34(2)Central Sales Tax (Delhi) Rules, 2005 — Section 5(4), 5(4)(ii), 8(2)
High Courts24 Sept 2021
Management Of American Community Support Association Vs Ram Singh
Delhi High Court · (2021) 09 DEL CK 0226
Industrial Disputes Act, 1947 — Section 2(j)
High Courts24 Sept 2021Disposed Of
M/S. Chunmun Stores (P) Ltd. Vs Gaurav Chauhan
Delhi High Court · (2021) 09 DEL CK 0225
Industrial Disputes Act, 1947 — Section 17B
High Courts24 Sept 2021Dismissed
M/S Golden Tobacco Limited Vs M/S Golden Tobie Private Limited
Delhi High Court · (2021) 09 DEL CK 0224
Arbitration And Conciliation Act, 1996 — Section 8, 9, 11Specific Relief Act, 1963 — Section 14(1)(a), 14(1)(b), 14(1)(c), 14(d)
High Courts24 Sept 2021Disposed Of
Kunwar Manoj Bhatia @ Bunty Vs State
Delhi High Court · (2021) 09 DEL CK 0223
Indian Penal Code, 1860 — Section 34, 302, 323, 354, 354B, 452, 506, 509
High Courts24 Sept 2021Disposed Of
M/S. United Gas Agency Vs Ram Shankar Pandey
Delhi High Court · (2021) 09 DEL CK 0222
Code Of Civil Procedure, 1908 — Section 151
High Courts24 Sept 2021Disposed Of
Akash Akhil & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2021) 09 DEL CK 0221
High Courts24 Sept 2021Disposed Of
M/S K.S. Jain Vs Union Of India
Delhi High Court · (2021) 09 DEL CK 0220
Arbitration And Conciliation Act, 1996 — Section 11(6), 12, 12(5)
High Courts24 Sept 2021Disposed Of
Oyo Hotels And Homes Pvt. Ltd. Vs Lenskart Solutions Pvt. Ltd.
Delhi High Court · (2021) 09 DEL CK 0219
Arbitration And Conciliation Act, 1996 — Section 11(6), 12
High Courts24 Sept 2021Dismissed
Ravinder Vs Union Of India And Ors.
Delhi High Court · (2021) 09 DEL CK 0211
Border Security Force Rules, 1969 — Rule 26Border Security Force Act, 1968 — Section 19(a), 19(d), 26, 40
High Courts24 Sept 2021Dismissed
Rajeev Behl Vs Principal Commissioner Of Income Tax & Anr
Delhi High Court · (2021) 09 DEL CK 0210
Constitution Of India, 1950 — Article 226Income Tax Act, 1961 — Section 179, 179(1), 221(1), 246, 264
High Courts24 Sept 2021Disposed Of
Dhruba Narayan Brahma Vs Union Of India And Ors
Delhi High Court · (2021) 09 DEL CK 0209
High Courts24 Sept 2021Disposed Of
Seema Devi Vs Union Of India And Ors
Delhi High Court · (2021) 09 DEL CK 0208
High Courts24 Sept 2021Disposed Of
Krishan Kumar Dabas Vs Union Of India & Ors.
Delhi High Court · (2021) 09 DEL CK 0207
Central Civil Services (Revised Pay) Rules, 2016 — Rule 5
High Courts24 Sept 2021Disposed Of
Preet Singh Vs State Of Nct Delhi
Delhi High Court · (2021) 09 DEL CK 0122
Code Of Criminal Procedure, 1973 — Section 144Indian Penal Code, 1860 — Section 153A, 188, 269, 270Epidemic Diseases Act, 1897 — Section 3