High Courts22 Sept 2021
City Sweep Services LLP Vs South Delhi Municipal Corporation
Delhi High Court · (2021) 09 DEL CK 0261
Arbitration And Conciliation Act, 1996 — Section 11, 12
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 43 of 154
High Courts22 Sept 2021Disposed Of
Colorbar Cosmetics Pvt. Ltd Vs Deepak Jain & Ors
Delhi High Court · (2021) 09 DEL CK 0260
High Courts22 Sept 2021Disposed Of
Dileep Kumar (Chairman), Dhanpatmal Virmani Senior Secondary School Vs Pooja And Ors.
Delhi High Court · (2021) 09 DEL CK 0259
High Courts22 Sept 2021
Dr. V.P. Appan Vs Secretary, (DLSA South-East), District Court, Saket
Delhi High Court · (2021) 09 DEL CK 0258
Motor Vehicles Act, 1988 — Section 173
High Courts22 Sept 2021
Jaiprakash Associates Limited Vs NHPC Limited
Delhi High Court · (2021) 09 DEL CK 0257
Code Of Civil Procedure, 1908 — Section 47, Order 21 Rule 1, Order 21 Rule 1(2), Order 21 Rule 2, Order 21 Rule 2(2A), Order 21 Rule 2(3)Arbitration Act, 1940 — Section 30, 33Arbitration And Conciliation Act, 1996 — Section 36
High Courts22 Sept 2021Disposed Of
Shobhit Sharma Vs Delhi Devlopment Authority & Ors
Delhi High Court · (2021) 09 DEL CK 0256
High Courts22 Sept 2021Dismissed
Amrita Pritam & Ors Vs S S Mota Singh Junior Model School & Ors
Delhi High Court · (2021) 09 DEL CK 0255
Delhi School Education Act, 1973 — Section 10, 10(1)
High Courts22 Sept 2021Disposed Of
South Delhi Municipal Corporation Vs Surender
Delhi High Court · (2021) 09 DEL CK 0249
Industrial Disputes Act, 1947 — Section 17B
High Courts22 Sept 2021Allowed
Attarkali Vs Income Tax Officer
Delhi High Court · (2021) 09 DEL CK 0248
Income Tax Act, 1961 — Section 148, 159, 159(3)
High Courts22 Sept 2021Disposed Of
Manju Goel Vs Aasha Hostels Pvt. Ltd.
Delhi High Court · (2021) 09 DEL CK 0247
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts22 Sept 2021Disposed Of
Shivalik Ayurvedic Medical College And Hospital And Others Vs Union Of India And Others
Delhi High Court · (2021) 09 DEL CK 0246
Constitution Of India, 1950 — Article 226Indian Medicine Central Council (Minimum Standards Of Education in Indian Medicine) Regulations, 1986 — Regulation 2, 2(d)
High Courts22 Sept 2021
Urmila Sharma Vs Jai Bhagwan & Ors.
Delhi High Court · (2021) 09 DEL CK 0245
Code Of Civil Procedure, 1908 — Order 12 Rule 6Hindu Succession Act, 1956 — Section 6(5), 8Registration Act, 1908 — Section 17
High Courts22 Sept 2021Dismissed
Satish Kumar Khanna Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2021) 09 DEL CK 0244
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 366, 366A, 370A, 372, 506
High Courts22 Sept 2021Disposed Of
Hemogenomics Pvt Ltd Vs Principal Commissioner Of Customs Acc Imports & Ors.
Delhi High Court · (2021) 09 DEL CK 0243
Customs Act, 1962 — Section 17, 17(5), 18
High Courts22 Sept 2021Dismissed
Varees Ahmad Vs Govt Nct Of Delhi & Ors
Delhi High Court · (2021) 09 DEL CK 0242
High Courts22 Sept 2021Disposed Of
Anshul Bajaj Vs Union Of India Ministry Of Home Affairs & Anr
Delhi High Court · (2021) 09 DEL CK 0241
High Courts22 Sept 2021Disposed Of
Arjun Industries Vs Commissioner Of Delhi Goods And Services Tax & Ors.
Delhi High Court · (2021) 09 DEL CK 0240
Delhi Value Added Tax Act, 2004 — Section 42
High Courts22 Sept 2021Disposed Of
Kesri Steels Limited Vs Commissioner Of Delhi Goods And Services Tax & Ors.
Delhi High Court · (2021) 09 DEL CK 0239
Delhi Value Added Tax Act, 2004 — Section 38(7)(d), 42
High Courts22 Sept 2021Dismissed
Trans Asian Industries Expositions Pvt. Ltd. Vs G.S. Berar And Co. Pvt. Ltd. & Anr.
Delhi High Court · (2021) 09 DEL CK 0238
Constitution Of India, 1950 — Article 227
High Courts21 Sept 2021
Jai Pal Singh Mothsara Vs Union Of India And Ors
Delhi High Court · (2021) 09 DEL CK 0277