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Delhi High Court judgments, 2021

3,070 judgments · page 47 of 154

High Courts15 Sept 2021Dismissed

Raman Kapoor Vs State (Nct Of Delhi) & Ors

Delhi High Court · (2021) 09 DEL CK 0093

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 156, 156(3), 160, 173, 173(1), 190, 190(1)(a), 200, 202, 203, 482Indian Penal Code, 1860 — Section 120B, 403, 406, 419, 420, 467, 468
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High Courts15 Sept 2021Disposed Of

Ajay Dubey Vs Annapurna

Delhi High Court · (2021) 09 DEL CK 0092

Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)Code Of Civil Procedure, 1908 — Section 21, 21(1)Suits Valuation Act, 1887 — Section 11
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High Courts15 Sept 2021Dismissed

Ram Naresh Tiwari Vs C.B.I.

Delhi High Court · (2021) 09 DEL CK 0081

Prevention Of Corruption Act, 1988 — Section 4(1), 5(1)(d), 7, 13, 13(1)(d), 13(1)(d)(i), 13(2), 20Indian Penal Code, 1860 — Section 161, 186, 201, 224, 332, 353, 511Code Of Criminal Procedure, 1973 — Section 54, 160, 313, 342, 389, 482
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High Courts15 Sept 2021Dismissed

Sushil Ansal Vs State Of Nct Delhi

Delhi High Court · (2021) 09 DEL CK 0074

Code Of Criminal Procedure, 1973 — Section 161, 311, 313, 374(2)Evidence Act, 1872 — Section 138, 165Indian Penal Code, 1860 — Section 354, 354A, 376
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High Courts14 Sept 2021Disposed Of

Mohd Ayyub Vs State (Nct Of Delhi)

Delhi High Court · (2021) 09 DEL CK 0289

Constitution Of India, 1950 — Article 20(3)Indian Penal Code, 1860 — Section 34, 109, 120A, 120B, 141, 144, 147, 148, 149, 153A, 186, 188, 201, 302, 307, 308, 323, 332, 333, 336, 353, 397, 412, 427Prevention of Damage To Public Property Act, 1984 — Section 3, 4
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High Courts14 Sept 2021Dismissed

Irshad Ali Vs State

Delhi High Court · (2021) 09 DEL CK 0097

Constitution Of India, 1950 — Article 20(3)Indian Penal Code, 1860 — Section 34, 109, 120B, 144, 147, 148, 149, 153A, 186, 201, 302, 307, 308, 323, 332, 333, 336, 353, 397, 412, 427Prevention of Damage to Public Property Act, 1984 — Section 3, 4
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