High Courts21 Dec 2021Disposed Of
ESIC Medical Laboratory Technologists Association And Anr Vs Director General Employees State Insurance Corporation
Delhi High Court · (2021) 12 DEL CK 0224
Employees State Insurance Act, 1948 — Section 17(2)
COURT ARCHIVE
Delhi High Court judgments, 2021
3,070 judgments · page 4 of 154
High Courts21 Dec 2021Dismissed
Indian Highways Management Company Limited Vs Sowil Limited
Delhi High Court · (2021) 12 DEL CK 0223
Arbitration And Conciliation Act, 1996 — Section 7(1), 9, 11, 31(1)(a), 31(7), 31(7)(a), 34Micro, Small And Medium Enterprises Development Act, 2006 — Section 2(b), 2(n), 15, 16, 17, 18, 18(1), 18(2), 18(3), 19, 23, 24Interest Act, 1978 — Section 4
High Courts21 Dec 2021Allowed
Annex Die Casting Vs Samir Kumar Pal
Delhi High Court · (2021) 12 DEL CK 0222
Code Of Civil Procedure, 1908 — Order 37, Order 8 Rule 1
High Courts21 Dec 2021Disposed Of
Utsav Exim Ltd Vs Govt Of Nct Of Delhi
Delhi High Court · (2021) 12 DEL CK 0175
Delhi Land Reforms Act, 1954 — Section 81Delhi Municipal Corporation Act, 1957 — Section 507
High Courts21 Dec 2021Disposed Of
Atul Aggarwal Vs Directorate Of Revenue Intelligence
Delhi High Court · (2021) 12 DEL CK 0174
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 9A, 21, 23, 25A, 37, 37(1)(b), 67
High Courts21 Dec 2021Disposed Of
Raj Kumar Chaurasia Vs State ( Govt/ Of Nct Of Delhi) & Ors
Delhi High Court · (2021) 12 DEL CK 0173
Code Of Criminal Procedure, 1973 — Section 164, 482Indian Penal Code, 1860 — Section 361, 363, 376, 498
High Courts21 Dec 2021Disposed Of
Amit Kumar Gupta Vs Principal Commissioner Of Customs (Import)
Delhi High Court · (2021) 12 DEL CK 0172
Code Of Criminal Procedure, 1973 — Section 4, 5, 155(2), 451, 482Customs Act, 1962 — Section 46(4), 108, 108(3), 110A, 110(2), 111, 111(m), 112, 112(a)(ii), 113, 114, 114A, 115(2), 122, 122A, 124, 124(a), 125, 126, 126(1), 127, 128, 129A(a), 135, 142
High Courts21 Dec 2021Partly Allowed
Col Ramnesh Pal Singh Vs Sugandhi Aggarwal
Delhi High Court · (2021) 12 DEL CK 0171
Code Of Criminal Procedure, 1973 — Section 125, 125(4)Army Act, 1950 — Section 45Hindu Marriage Act, 1955 — Section 24
High Courts21 Dec 2021Disposed Of
Sanjeev Kumar Agarwal Vs IFCI Factors Ltd & Ors
Delhi High Court · (2021) 12 DEL CK 0170
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts21 Dec 2021Dismissed
Dr. Akant Pandey Vs National Board Of Examinations & Anr
Delhi High Court · (2021) 12 DEL CK 0169
Constitution Of India, 1950 — Article 21, 32, 226, 227Code Of Civil Procedure, 1908 — Order 22 Rule 1
High Courts21 Dec 2021Dismissed
Himanshu Vs University Of Delhi & Ors
Delhi High Court · (2021) 12 DEL CK 0168
High Courts21 Dec 2021Disposed Of
Ramesh Arya Vs Pavan Arya
Delhi High Court · (2021) 12 DEL CK 0167
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts21 Dec 2021Disposed Of
Priyanka Charla Vs Medical Council Of India And Ors
Delhi High Court · (2021) 12 DEL CK 0166
High Courts21 Dec 2021Disposed Of
M/S KGL Infrastructures Vs Union Of India
Delhi High Court · (2021) 12 DEL CK 0165
Arbitration And Conciliation Act, 1996 — Section 11, 12, 12(5)
High Courts21 Dec 2021Disposed Of
Foundation Of Azadpur Tempo & Truck Welfare Vs Delhi Police & Anr.
Delhi High Court · (2021) 12 DEL CK 0154
High Courts21 Dec 2021Allowed
Savita Yadav @ Savita Vs Bses Rajdhani Power Limited
Delhi High Court · (2021) 12 DEL CK 0153
High Courts21 Dec 2021Disposed Of
Moti Packaging Industries Pvt. Ltd. Vs Manish Anand
Delhi High Court · (2021) 12 DEL CK 0152
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts21 Dec 2021
Neeta Bhardwaj & Ors. Vs Kamlesh Sharma
Delhi High Court · (2021) 12 DEL CK 0138
High Courts21 Dec 2021Allowed/Dismissed
Jasveer Singh Vs Union Of India & Ors.
Delhi High Court · (2021) 12 DEL CK 0137
Administrative Tribunals Act, 1985 — Section 21
High Courts20 Dec 2021
Christopher Chibuike Vs State
Delhi High Court · (2021) 12 DEL CK 0151
Code Of Criminal Procedure, 1973 — Section 389, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(c), 29