High Courts10 Oct 2014

Suresh Kapoor Vs Shashi Krishan Lal Khanna

Delhi High Court · (2015) 3 AD 176 : (2015) 216 DLT 273 : (2014) 146 DRJ 229

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(c)Court Fees Act, 1870 — Section 7(iv)(b), 7(v)(e)Suits Valuation Act, 1887 — Section 3, 7, 8, 9
High Courts10 Oct 2014

Budh Prakash Vs State

Delhi High Court · (2015) 1 JCC 18

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 270, 377
High Courts10 Oct 2014

Avinash Rastogi Vs State

Delhi High Court · (2015) 215 DLT 237

Criminal Procedure Code, 1973 (CrPC) — Section 251, 482General Clauses Act, 1897 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts10 Oct 2014

Sita Ram Vs The State

Delhi High Court · (2014) 4 JCC 2847

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts10 Oct 2014

Arjun Vs State

Delhi High Court · (2014) 4 JCC 2882

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 308