High Courts09 May 1972
Madan Lal and Another Vs The State
Delhi High Court · (1973) CriLJ 1862 : (1973) 9 DLT 68
COURT ARCHIVE
Delhi High Court judgments, 1972
317 judgments · page 9 of 16
High Courts09 May 1972
The Lt. Governor of Delhi and Others Vs Mandir Sita Ramji and Another
Delhi High Court · (1973) 1 ILR Delhi 57
High Courts09 May 1972
Management of Municipal Corporation of Delhi Vs The Presiding Officer, Labour Court and Others
Delhi High Court · (1972) ILR Delhi 653 : (1973) 1 LLJ 378
High Courts09 May 1972
LT. Governor of Delhi and Others Vs Mandir Sita Ramji and Another
Delhi High Court · AIR 1973 Delhi 218 : (1972) 2 ILR Delhi 516
High Courts09 May 1972
The Oriental Fire and General Insurance Co. Ltd. Vs Vimal Rai and Others
Delhi High Court · (1972) ACJ 314 : (1972) 2 ILR Delhi 949
High Courts09 May 1972
Insurance Company Limited Vs Vimal Rai and Others
Delhi High Court · AIR 1973 Delhi 115 : (1974) 44 CompCas 316 : (1972) RLR 91
High Courts08 May 1972
Delhi Cloth and General Mills Co. Ltd. Vs Hem Chand and Others
Delhi High Court · AIR 1972 Delhi 275 : (1972) 8 DLT 473 : (1972) 2 ILR Delhi 503 : (1972) RLR 77
High Courts05 May 1972
Madho Lal Vs Ram Das Madho Lal Vs Rup Chand Madho Lal Vs Rawel Singh
Delhi High Court · (1972) ILR Delhi 848 : (1972) RLR 98
High Courts05 May 1972
Airfoam Industries Pvt. Ltd. Vs Union of India (Director-General of Supplies and Disposals, Parliament Street, New Delhi)
Delhi High Court · (1975) ILR Delhi 420 : (1973) RLR 116
High Courts04 May 1972
Daulat Ram Vs Bharat Insurance Company and Another
Delhi High Court · AIR 1973 Delhi 180 : (1974) 44 CompCas 190
High Courts03 May 1972
The Controller of Estate Duty, Delhi Vs Suresh Chandra
Delhi High Court · (1972) ILR Delhi 475(2) : (1973) 91 ITR 42
High Courts02 May 1972
Ravindra Mohan Kapur and Others Vs Gian Chand Kapur and Others
Delhi High Court · (1973) 9 DLT 95 : (1972) 2 ILR Delhi 672
High Courts02 May 1972
S. L. Luthra Vs Narender Kumar Puri
Delhi High Court · AIR 1973 Delhi 44 : (1972) 8 DLT 440
High Courts01 May 1972
New Asiatic Insurance Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1973) 43 CompCas 414 : (1973) 90 ITR 243
High Courts01 May 1972Dismissed
Commissioner of Income Tax Vs Grace and Style (P.) Ltd.
Delhi High Court · (1973) 43 CompCas 419 : (1973) 90 ITR 247
High Courts01 May 1972
J.R. Jain Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 620
High Courts28 Apr 1972
Sat Pal Vs Delhi Administration and Others
Delhi High Court · (1972) ILR Delhi 888
High Courts28 Apr 1972
Atlas Cycle Industries Ltd. Vs Hind Cycles Limited
Delhi High Court · (1973) ILR Delhi 393
High Courts28 Apr 1972
Jagan Nath Vs Abdul Aziz and Others
Delhi High Court · AIR 1973 Delhi 9 : (1973) 9 DLT 108 : (1972) RLR 80
High Courts27 Apr 1972
The Public Trustee Vs A. Rajeshwartyagi and Others
Delhi High Court · AIR 1972 Delhi 302 : (1973) 43 CompCas 371 : (1973) 1 ILR Delhi 29