High Courts31 Jul 1972
Anwer Raza Rizvi Vs Jamia Millia Islamia and Others
Delhi High Court · (1972) ILR Delhi 799
COURT ARCHIVE
Delhi High Court judgments, 1972
317 judgments · page 7 of 16
High Courts31 Jul 1972
Chada Motor Transport Co. Vs MIS Bharat Glass Co.
Delhi High Court · (1972) 07 DEL CK 0004
High Courts28 Jul 1972
Raja Ram Kumar Bhargava (decd., by his legal representatives) Vs Union of India (UOI)
Delhi High Court · (1973) 92 ITR 312
High Courts28 Jul 1972
National Research Development Corporation of India Vs Bhupal Mining Works Etc.
Delhi High Court · (1973) 9 DLT 37
High Courts26 Jul 1972
Om Parkash Gupta Vs Banarsi Das Perhlad Rai
Delhi High Court · (1973) 9 DLT 72 : (1972) RLR 123
High Courts21 Jul 1972
Union of India and Another Vs Burmah Shell Co-operative Housing Society Ltd.
Delhi High Court · AIR 1973 Delhi 42
High Courts21 Jul 1972Dismissed
Delhi Transport Undertaking Vs Kumari Lalita
Delhi High Court · (1973) ACJ 79 : AIR 1982 Delhi 558
High Courts14 Jul 1972
Kailash Chander Vs Tarlok Chander etc.
Delhi High Court · (1972) 07 DEL CK 0015
High Courts14 Jul 1972
Municipal Corporation of Delhi Vs Gauri Shankar Gupta
Delhi High Court · (1972) 2 ILR Delhi 665
High Courts10 Jul 1972
D.C. Goel and Others Vs B.L. Verma and Others
Delhi High Court · (1974) 93 ITR 63
High Courts26 May 1972
In the Matter of Willcox Buckwell India Ltd. Vs Union of India
Delhi High Court · (1972) ILR Delhi 598
High Courts26 May 1972
Bahadur Singh Vs The Municipal Corporation of Delhi and Others
Delhi High Court · AIR 1974 Delhi 100 : (1973) 9 DLT 198
High Courts26 May 1972
Arjan Dass Kapoor and Another Vs Employees'' State Insurance Corporation
Delhi High Court · (1972) 8 DLT 461
High Courts24 May 1972
Jiwan Lal and Another Vs Omega Tools (P) Ltd., New Delhi and Others
Delhi High Court · (1972) 8 DLT 505
High Courts23 May 1972
Security and Finance (P) Ltd. Vs Chandan Singh etc.
Delhi High Court · AIR 1973 Delhi 132
High Courts19 May 1972
Greenland Foods Pvt. Ltd. Vs Union of India
Delhi High Court · AIR 1973 Delhi 157
High Courts18 May 1972
Ram Behari Mehrotra and Another Vs Smarts Pvt. Ltd., New Delhi and Others
Delhi High Court · AIR 1973 Delhi 133 : (1973) 9 DLT 176