High Courts25 Sept 1972
Ram Sarup and Another Vs Raj Dulari
Delhi High Court · AIR 1974 Delhi 23 : (1973) 1 ILR Delhi 316 : (1973) 1 ILR Delhi 309
COURT ARCHIVE
Delhi High Court judgments, 1972
317 judgments · page 5 of 16
High Courts21 Sept 1972
Raj Nath Vs Vijay Nath
Delhi High Court · AIR 1973 Delhi 244 : (1973) ILR Delhi 272
High Courts20 Sept 1972
Eagle Theatres and Others Vs R.K. Baweja and Others
Delhi High Court · (1973) ILR Delhi 675
High Courts15 Sept 1972
Amrit Banaspati Company Limited Vs The Union of India
Delhi High Court · (1973) ILR Delhi 237
High Courts12 Sept 1972
Rajinder Pershad Vs Suraj Mal and Others
Delhi High Court · AIR 1973 Delhi 164
High Courts11 Sept 1972
Jagjot Singh Vs Hafiz Mohd. Said and Another
Delhi High Court · (1973) ILR Delhi 656
High Courts07 Sept 1972
G.L. Kapoor Vs Ramesh Chander Nijhawan and Others
Delhi High Court · AIR 1973 Delhi 129
High Courts04 Sept 1972
Surinder Kumar etc. Vs Bhupinder Singh etc.
Delhi High Court · (1973) ILR Delhi 715
High Courts04 Sept 1972
Municipal Corporation of Delhi Vs Ram Sarup Shivnath Rai
Delhi High Court · (1973) CriLJ 1859
High Courts04 Sept 1972
Birdhi Chand Jain Charitable Trust Vs Kanhaiya Lal Sham Lal
Delhi High Court · (1973) ILR Delhi 144
High Courts04 Sept 1972
Ratan Chand Vs The Delhi Development Authority
Delhi High Court · AIR 1974 Delhi 26
High Courts04 Sept 1972
Shahabia Begum Vs Pukhraj Begum and Others
Delhi High Court · AIR 1973 Delhi 154
High Courts04 Sept 1972
Devi Dayal and Others Vs Bhupinder Kumar and Others
Delhi High Court · AIR 1973 Delhi 290
High Courts04 Sept 1972
O.P. Gupta Vs The Municipal Corporation of Delhi and Others
Delhi High Court · (1973) ILR Delhi 1 : (1973) LabIC 1278
High Courts01 Sept 1972
Nathu Khan and Others Vs Mohd. Ismail
Delhi High Court · AIR 1973 Delhi 213 : (1972) RLR 149
High Courts01 Sept 1972
Toshniwal Brothers Private Ltd. Vs Bir Singh and Others
Delhi High Court · (1973) ILR Delhi 319
High Courts30 Aug 1972
Rising Sun Press, Delhi Vs Ram Narain and Others, Delhi
Delhi High Court · AIR 1973 Delhi 167
High Courts30 Aug 1972
Bishamber Nath Vs The Drugs Licensing Authority and Another
Delhi High Court · AIR 1973 Delhi 294 : (1973) ILR Delhi 288
High Courts30 Aug 1972
Oriental Fire and General Insurance Company Limited Vs Darshan Kumari and Others
Delhi High Court · (1973) ILR Delhi 150