High Courts15 Nov 1972
Air Foam Industries Pvt. Ltd. Vs Union of India
Delhi High Court · AIR 1973 Delhi 253
COURT ARCHIVE
Delhi High Court judgments, 1972
317 judgments · page 3 of 16
High Courts15 Nov 1972
Friends Housing Society and Others Vs The Delhi Administration and Others
Delhi High Court · AIR 1973 Delhi 275
High Courts14 Nov 1972
The Punjab National Bank Ltd. Vs Harasaran Dass and Sons and Others
Delhi High Court · AIR 1973 Delhi 258
High Courts11 Nov 1972
Sudarshan Kumar Vs Rattan Lal Dhingra
Delhi High Court · AIR 1973 Delhi 272 : (1973) ILR Delhi 725
High Courts10 Nov 1972
Risal Singh and Others Vs Indraj
Delhi High Court · (1974) 10 DLT 61 : (1973) ILR Delhi 538
High Courts03 Nov 1972
Lakbir Singh Vs Bakhat Singh and Another
Delhi High Court · AIR 1973 Delhi 225
High Courts03 Nov 1972
Prina Chemical Works and Others Vs Sukhdayal and Others
Delhi High Court · (1974) ILR Delhi 545
High Courts30 Oct 1972
Ramesh Chand Vs Delhi Cloth and General Mills Co. Ltd.
Delhi High Court · (1973) ILR Delhi 383(2) : (1972) RLR 153
High Courts27 Oct 1972
Jai Narain Pershad Vs Parkashchand and Others
Delhi High Court · (1973) ILR Delhi 491
High Courts27 Oct 1972
Binoy Kumar Mukerjee Vs Union of India
Delhi High Court · (1973) ILR Delhi 427
High Courts27 Oct 1972
B.S. Bawa Vs Desraj Khanna
Delhi High Court · (1973) 1 ILR Delhi 713 : (1973) RLR 20
High Courts25 Oct 1972
Krishna Devi Ganeriwala Vs Dhan Raj Singh Krishna Devi Ganeriwala Vs Abmasha Singh Krishna Devi Ganeriwala Vs Prithi Pal Singh
Delhi High Court · (1973) ILR Delhi 1071 : (1972) RLR 170
High Courts25 Oct 1972
Delhi Development Authority Vs Raghunath Sahai Gupta
Delhi High Court · AIR 1973 Delhi 262 : (1973) RLR 81
High Courts23 Oct 1972
Nartnden Gopal and Co. Vs Northern India Timber Supply Company
Delhi High Court · (1973) ILR Delhi 544