COURT ARCHIVE
Delhi High Court judgments, 1972
317 judgments · page 2 of 16
Commissioner of Income Tax, Delhi, New Delhi Vs Ram Swarup Gupta
Delhi High Court · (1973) ILR Delhi 624 : (1973) 92 ITR 495
Mallinath Jain Vs Municipal Corporation of Delhi
Delhi High Court · (1973) ILR Delhi 572
Chaman Lal Chawla Vs Mohd. Shati
Delhi High Court · (1973) ILR Delhi 870 : (1973) RLR 25
Sewa Nand Vs Appellate Officer and Others
Delhi High Court · AIR 1973 Delhi 228 : (1973) 9 DLT 159 : (1973) RLR 124
S. Gulab Singh Vs Union of India and Another
Delhi High Court · AIR 1973 Delhi 231
Ashok Kumar Vs L. Faqir Chand and Others
Delhi High Court · AIR 1973 Delhi 232 : (1973) 1 ILR Delhi 833
Viran Devi and Others Vs Shiv Karan and Another
Delhi High Court · (1974) ACJ 139
Raghbeer and Another Vs Shiv Kumar and Another
Delhi High Court · (1973) ILR Delhi 1115 : (1973) RLR 62
Municipal Corporation of Delhi Vs Ram Murti and Another
Delhi High Court · (1973) ILR Delhi 791
Siri Kishan Talwar Vs Jawahar Singh Bikram Singh Private Limited
Delhi High Court · (1973) ILR Delhi 696
Kedar Nath Vs Monga Perfumery and Flour Mills Delhi-6
Delhi High Court · AIR 1974 Delhi 12
Shri Tek Chand Vs The Labour Court and Others
Delhi High Court · (1973) 1 LLJ 470
Hukam Singh Vs Suraj Bhan Roshan Lal and Others
Delhi High Court · AIR 1973 Delhi 234
D.D. Suri Vs Government of India and Another
Delhi High Court · (1973) ILR Delhi 700
Municipal Corporation, Delhi Vs Sham Kapur, Dewan Daulat Ram, Balkishan Kapur, Phoolan Devi and Brij Amarpal Singh Dewan Daulat Ram Kapur Vs New Delhi Municipal Committee
Delhi High Court · (1972) RLR 166
Dewan Daulat Ram Kapur Vs New Delhi Municipal Committee and Another
Delhi High Court · (1973) ILR Delhi 363