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Delhi High Court judgments, 1972

317 judgments · page 4 of 16

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High Courts20 Oct 1972

Chander Kanta Vs Khem Chand

Delhi High Court · (1973) 1 ILR Delhi 975 : (1973) ILR Delhi 418

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High Courts20 Oct 1972

Bikram Singh Vs State

Delhi High Court · (1974) CriLJ 418 : (1973) ILR Delhi 485 : (1973) RLR 32

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High Courts20 Oct 1972

Union of India Vs Sagwa and Others

Delhi High Court · AIR 1973 Delhi 278 : (1973) 1 ILR Delhi 294 : (1973) RLR 1

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High Courts20 Oct 1972

Union of India, Delhi Vs Sagwa and Others

Delhi High Court · (1972) ILR Delhi 294

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High Courts20 Oct 1972

Uttam Chand Shah Vs Anguri Devi

Delhi High Court · (1973) ILR Delhi 740

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High Courts13 Oct 1972

Hafiz Abdul Basit Vs Hafiz Mohd. Said and Others

Delhi High Court · AIR 1973 Delhi 280 : (1973) 1 ILR Delhi 462

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High Courts13 Oct 1972

Profulla Roy Vs State

Delhi High Court · (1973) ILR Delhi 532

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High Courts13 Oct 1972

Karam Singh Sobti Vs H.S. Mumtaz etc.

Delhi High Court · (1973) 92 ITR 35 : (1973) RLR 171

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High Courts13 Oct 1972

Nathu Ram Friends Colony Co-operativehouse Building Society Limited Vs Sardar Sohan Singh

Delhi High Court · (1973) ILR Delhi 1109

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High Courts11 Oct 1972

Ram Parkash Kapur Vs Bhagwanti

Delhi High Court · (1973) ILR Delhi 255 : (1972) RLR 137

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High Courts09 Oct 1972

Sunil Kumar Vs Roshanlal and Others

Delhi High Court · (1973) ACJ 41 : AIR 1973 Delhi 241

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High Courts09 Oct 1972

Mehar Singh and Others Vs Delhi Administration

Delhi High Court · (1973) ILR Delhi 732

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High Courts05 Oct 1972

Delhi Cloth and General Mills Co. Ltd. Vs Sohan Pal and Another

Delhi High Court · (1973) 26 FLR 323 : (1973) ILR Delhi 519 : (1973) LabIC 1451

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High Courts05 Oct 1972

Jayantilal Kuberdas Katakia and Others Vs The Union of India

Delhi High Court · (1973) ILR Delhi 433

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High Courts05 Oct 1972

G.L. Kapoor Vs Ramesh Chander Nijhawan and Others

Delhi High Court · (1972) 8 DLT 514 : (1972) RLR 140

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High Courts05 Oct 1972

Krishna Devi Ganeriwala Vs Dhan Raj Singh

Delhi High Court · (1972) RLR 259

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High Courts04 Oct 1972Allowed

Delhi Transport Corporation Vs Shabir Ahmed

Delhi High Court · (1972) ACJ 465

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High Courts27 Sept 1972

Harbans Motor Stores and Others Vs The Sales Tax Commissioner and Another

Delhi High Court · (1973) ILR Delhi 341

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High Courts26 Sept 1972

Subhash Chander Vs Rehmat Ullah

Delhi High Court · (1973) ILR Delhi 181 : (1972) RLR 154

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High Courts26 Sept 1972

Ajudhia Textile Mills Vs Union of India

Delhi High Court · (1973) RLR 182

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