High Courts29 Aug 1972
Sunita Sabharwal Vs Commissioner of Income Tax
Delhi High Court · (1973) 92 ITR 377
COURT ARCHIVE
Delhi High Court judgments, 1972
317 judgments · page 6 of 16
High Courts29 Aug 1972
Hulas Rai Jhamman Lal Vs Union of India and Others
Delhi High Court · AIR 1973 Delhi 73
High Courts28 Aug 1972
H.C. Sharma Vs Life Insurance Corporation of India and Another
Delhi High Court · (1973) ILR Delhi 90
High Courts25 Aug 1972
P.T. Gajwani of R.C. Abrol and Company (P) Ltd., (In Liquidation), New Delhi Vs A.R. Chadha and Co., New Delhi and Another
Delhi High Court · (1973) 43 CompCas 376 : (1973) ILR Delhi 752
High Courts23 Aug 1972
Amrit Lal Sehgal Vs Mamleshwar Prasad and Others
Delhi High Court · AIR 1973 Delhi 75 : (1973) ILR Delhi 43
High Courts18 Aug 1972
Abdul Wahid and Others Vs The Union of India and Another
Delhi High Court · AIR 1973 Delhi 82
High Courts17 Aug 1972
Ram Narain and Others Vs Cantonment Board Delhi and Others
Delhi High Court · AIR 1973 Delhi 84
High Courts14 Aug 1972
Assistant Collector of Customs, New Delhi Vs Amar Nath Gupta and Another
Delhi High Court · (1973) ILR Delhi 971
High Courts11 Aug 1972
Sham Lal Vs Joint Hindu Family Firm Ram Chand Shri Ram and Others
Delhi High Court · (1972) ILR Delhi 841
High Courts10 Aug 1972Dismissed
Food Corporation of India Vs Rabat Khan and Another
Delhi High Court · (1973) ACJ 5
High Courts04 Aug 1972
Madan Lal Vs Competent Authority and Another
Delhi High Court · (1972) ILR Delhi 857
High Courts04 Aug 1972
Union of India and Another Vs Rajdhani Grains and Jaggery Exchange Ltd. and Others
Delhi High Court · AIR 1973 Delhi 1 : (1972) 2 ILR Delhi 899
High Courts03 Aug 1972
O.P. Bahal Vs B.A.K. Sharoff
Delhi High Court · AIR 1973 Delhi 39 : (1972) 2 ILR Delhi 943