High Courts18 May 1972
Mangoo Mal Kishore Vs H.K. Sharma
Delhi High Court · (1972) 8 DLT 501 : (1974) 33 STC 182
COURT ARCHIVE
Delhi High Court judgments, 1972
317 judgments · page 8 of 16
High Courts18 May 1972
The Lakshmi Commercial Bank Ltd. Vs B. Dharam Singh and Co. (P) Ltd. and Others
Delhi High Court · (1972) ILR Delhi 755(2) : (1974) 94 ITR 416
High Courts17 May 1972
Ajay Enterprises (P) Ltd. and Another Vs Municipal Corporation of Delhi
Delhi High Court · (1972) ILR Delhi 629
High Courts12 May 1972
H.K. Mehta and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1973) CriLJ 1511
High Courts12 May 1972
Vijay Kumar Mundhra Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 483
High Courts12 May 1972
The Commissioner of Income Tax Vs The National Small Industries Corporation Limited, New Delhi
Delhi High Court · (1973) ILR Delhi 227 : (1973) 91 ITR 579
High Courts12 May 1972
The Commissioner of Income Tax, Delhi, New Delhi Vs Mehar Singh Sampuran Singh Chawla
Delhi High Court · (1973) ILR Delhi 130 : (1973) 90 ITR 219
High Courts12 May 1972
In the Matter of Delhi Bharat Grain Merchants Association, Ltd. Vs Union of India
Delhi High Court · (1974) 44 CompCas 214 : (1972) ILR Delhi 793
High Courts11 May 1972Dismissed
Security and Finance (P) Ltd. Vs Bachittar Singh and Others
Delhi High Court · AIR 1973 Delhi 140 : (1972) 8 DLT 439
Arbitration Act, 1940 — Section 14, 20, 30
High Courts11 May 1972
Abnash Kaur Vs Lord Krishna Sugar Mills and Others
Delhi High Court · (1974) 44 CompCas 390 : (1972) ILR Delhi 413
High Courts11 May 1972
P.L. Lakhanpal Vs The Union of India
Delhi High Court · AIR 1982 Delhi 167 : (1973) 9 DLT 155
High Courts11 May 1972
Raj Singh Vs The Union of India and Others
Delhi High Court · AIR 1973 Delhi 169
High Courts10 May 1972
Bharat Barrel and Drum Mfg. Co. (P) Ltd. Vs Union of India and Others
Delhi High Court · (1972) 2 ILR Delhi 549
High Courts10 May 1972
Ram Lal Dhirta Ram Vs The Delhi Municipal Corporation, Delhi
Delhi High Court · AIR 1973 Delhi 112
High Courts10 May 1972
Commissioner of Income Tax, Delhi Vs Nanak Chand Shadiram
Delhi High Court · (1972) ILR Delhi 647 : (1973) 92 ITR 592
High Courts10 May 1972
Bharat Barrel and Drum manufacturing Co. Pvt. Ltd. and Another Vs Union of India and Others
Delhi High Court · AIR 1973 Delhi 138 : (1973) ILR Delhi 779
High Courts09 May 1972
Municipal Corporation of Delhi Vs Labour Court and Others
Delhi High Court · (1972) 05 DEL CK 0043
High Courts09 May 1972
Municipal Corporation of Delhi Vs Kundan Lal
Delhi High Court · (1973) ILR Delhi 35