High Courts27 Apr 1972
Municipal Corporation of Delhi Vs Moti Lal
Delhi High Court · (1972) CriLJ 1536 : (1972) 8 DLT 394 : (1972) 2 ILR Delhi 336
COURT ARCHIVE
Delhi High Court judgments, 1972
317 judgments · page 10 of 16
High Courts26 Apr 1972
Union of India Vs Rishi Raj and Co., Delhi
Delhi High Court · AIR 1973 Delhi 15
High Courts26 Apr 1972
Ambujam Vs T.S. Ramaswamy
Delhi High Court · AIR 1973 Delhi 46 : (1972) 8 DLT 292 : (1973) 1 ILR Delhi 108
High Courts26 Apr 1972
Jai Kishan Balkishan and Another Vs M.B. Kagal and Another
Delhi High Court · (1972) 8 DLT 422
High Courts25 Apr 1972
Nestle''s Products Limited and Another Vs Milkmade Corporation and Another
Delhi High Court · AIR 1974 Delhi 40 : (1973) ILR Delhi 203
High Courts21 Apr 1972
Krishan Lal Vs Ramo Devi and Another
Delhi High Court · AIR 1973 Delhi 21 : (1972) 8 DLT 509
High Courts19 Apr 1972
Agricultural Company Rampur Vs The Commissioner of Income Tax
Delhi High Court · (1972) ILR Delhi 344 : (1974) 93 ITR 353
High Courts19 Apr 1972
Bibo Devi and Others Vs Rattan Lal and Others
Delhi High Court · (1972) ILR Delhi 699
High Courts18 Apr 1972
Ali Ahmed Vs Roshan Das
Delhi High Court · AIR 1973 Delhi 93 : (1972) 8 DLT 429 : (1972) 2 ILR Delhi 300
High Courts18 Apr 1972
Kewal Krishan Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1972) 8 DLT 443
High Courts18 Apr 1972
Prifam Singh Vs The State
Delhi High Court · (1972) CriLJ 1621 : (1972) 8 DLT 205
High Courts17 Apr 1972
Banwarilal and Sons Pvt. Ltd. Vs Union of India and Others
Delhi High Court · AIR 1973 Delhi 24 : (1972) 8 DLT 285 : (1972) 2 ILR Delhi 521
High Courts17 Apr 1972
Gokul Chand D. Morarka and Another Vs Company Law Board and Others
Delhi High Court · (1974) 44 CompCas 173 : (1972) ILR Delhi 369(2)
High Courts17 Apr 1972
Delhi Transport Undertaking and Another Vs Kumari Lalita
Delhi High Court · (1973) ACJ 137 : AIR 1972 Delhi 281 : (1972) 8 DLT 188 : (1972) 2 ILR Delhi 384
High Courts17 Apr 1972
Nirmal Jerath and Others Vs Sadhu Ram Sharma and Others
Delhi High Court · AIR 1973 Delhi 55 : (1972) 8 DLT 465
High Courts17 Apr 1972
P.C. Gulati Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1972) ILR Delhi 569 : (1972) 86 ITR 501
High Courts14 Apr 1972Allowed
Hanuman Oil Mills and Others Vs Union of India and Another
Delhi High Court · AIR 1974 Delhi 51
Constitution of India, 1950 — Article 299
High Courts12 Apr 1972
Delhi Financial Corporation Vs Ram Pershad
Delhi High Court · AIR 1973 Delhi 28