High Courts25 Sept 1998Dismissed
Raman Nath Sethi Vs State and Another
Delhi High Court · (1999) 77 DLT 164
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 14 of 55
High Courts25 Sept 1998
Nihon Nirman Ltd. Vs Union of India (UOI)
Delhi High Court · (1998) 103 ELT 488
Central Excises and Salt Act, 1944 — Section 35F
High Courts25 Sept 1998Dismissed
Hesham Badawy Mehmoud Pushkarna Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 270
Foreigners Act, 1946 — Section 3
High Courts25 Sept 1998Dismissed
Fateh Singh Vs Sudha Sharma and Another
Delhi High Court · (1998) 76 DLT 307 : (1999) 48 DRJ 228
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Sept 1998Dismissed
Rungta Irrigation Limited Vs National Building Construction Corporation Ltd. and Others
Delhi High Court · (1998) 76 DLT 635
Arbitration and Conciliation Act, 1996 — Section 11, 9
High Courts25 Sept 1998Dismissed
Oriental Structural Engineers Ltd. Vs Rites and Another
Delhi High Court · AIR 1999 Delhi 303 : (1999) 48 DRJ 234
Arbitration and Conciliation Act, 1996 — Section 43Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 137
High Courts25 Sept 1998
Madan Lal Vs Union of India and Another
Delhi High Court · (1998) 7 AD 65 : (1998) 4 CLT 368 : (1998) 75 DLT 750
Army Act, 1950 — Section 71, 72, 73
High Courts25 Sept 1998
Rajendra Kumar Mohatta Vs New Delhi Municipal Committee and Another
Delhi High Court · (1999) 1 AD 170 : (1998) 75 DLT 836
High Courts25 Sept 1998
Nasir Ali Vs Union of India
Delhi High Court · (1999) 1 AD 125 : (1998) 76 DLT 797
High Courts25 Sept 1998
Priyanka Vs State
Delhi High Court · (1999) 1 AD 52 : (1998) 76 DLT 204 : (1999) 1 DMC 238
High Courts24 Sept 1998
Raj Bir Singh Vs Municipal Corpn. of Delhi
Delhi High Court · (1998) 47 DRJ 705
Fundamental Rules — Rule 56
High Courts24 Sept 1998
Commissioner of Income Tax Vs Bansal Exports Pvt. Ltd.
Delhi High Court · (1998) 47 DRJ 341
Income Tax Act, 1961 — Section 35B
High Courts24 Sept 1998
T.V.N. Rao Vs Indian Railway Construction Company Ltd. (IRCON)
Delhi High Court · (1998) 6 AD 428 : (1998) 76 DLT 784
High Courts24 Sept 1998
Alexander Mathew (Maj.) Vs Union of India and Others
Delhi High Court · (1998) 09 DEL CK 0020
High Courts24 Sept 1998
Mohinder Singh (Ex. Constable) Vs Union of India and Others
Delhi High Court · (1998) 09 DEL CK 0008
High Courts24 Sept 1998
Dropdi Devi and Others Vs Amarjeet Singh and Others
Delhi High Court · (1998) 09 DEL CK 0004
High Courts23 Sept 1998
Nirmalendu Dev Nath and Others Vs Union of India and Others
Delhi High Court · (1998) 6 AD 458 : (1998) 4 CLT 324 : (1998) 75 DLT 765 : (1999) 48 DRJ 147
High Courts23 Sept 1998Allowed
Udal Singh Vs New Delhi Municipal Corporation of Delhi and Another
Delhi High Court · (1999) 48 DRJ 583
High Courts23 Sept 1998
Ziff-Davis Inc. Vs Dr. D.K. Jain and Others
Delhi High Court · (1998) 18 PTC 739
High Courts23 Sept 1998
Nasib Kaur and Others Vs Gurucharan Singh and Others
Delhi High Court · (1999) 1 ACC 181 : (1999) ACJ 1073 : (1998) 7 AD 29 : (1998) 76 DLT 687 : (1999) 121 PLR 23