High Courts18 Sept 1998Dismissed
Rakesh Sinha Vs State and Others
Delhi High Court · (1998) 76 DLT 533 : (1998) 47 DRJ 595
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 16 of 55
High Courts18 Sept 1998
Indian Labour Co-op. Society Ltd. and Another Vs Union of India and Others
Delhi High Court · (1998) 6 AD 913 : (1998) 76 DLT 625
Constitution of India, 1950 — Article 226
High Courts18 Sept 1998
Aarti Hejmadi Vs State and Another
Delhi High Court · (1998) 6 AD 196 : (1998) 4 Crimes 483 : (1998) 75 DLT 584 : (1998) 47 DRJ 812
High Courts18 Sept 1998
S.P. Sharma Vs National Capital Territory of Delhi and Others
Delhi High Court · (1999) 1 AD 121 : (1998) 76 DLT 422 : (1998) 47 DRJ 408
High Courts18 Sept 1998
Tarun Goel and Others Vs Union of India and Another
Delhi High Court · (1998) 6 AD 208 : (1998) 47 DRJ 761
High Courts17 Sept 1998
COMMISSIONER OF WEALTH TAX Vs MRS. SHEILA MARETT
Delhi High Court · (2000) 107 TAXMAN 425 : (1999) 107 TAXMAN 425 : (1999) 105 TAXMAN 543
High Courts17 Sept 1998
Commissioner of Income Tax Vs Kabirdas Investment Co. (P.) Ltd.
Delhi High Court · (2001) 249 ITR 776 : (2002) 120 TAXMAN 209 : (1998) 101 TAXMAN 370
Income Tax Act, 1961 — Section 256(1), 256(2), 28, 36, 56
High Courts17 Sept 1998Allowed
Kanta and Another Vs Ahmed
Delhi High Court · (1998) 75 DLT 787 : (1998) 47 DRJ 681
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts17 Sept 1998Allowed
Commissioner of Income Tax Vs Kabirdas Investment Co. (P) Ltd.
Delhi High Court · (1998) 47 DRJ 389
Income Tax Act, 1961 — Section 10, 80M
High Courts17 Sept 1998
Surjit Kaur Vs Shri Sohan Singh and others
Delhi High Court · (1998) 6 AD 772 : (1998) 4 CLT 633 : (1998) 76 DLT 351 : (1998) 47 DRJ 319
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts17 Sept 1998
Ravinder Kumar Khanna and Another Vs National Hydroelectric Power Corpn. Ltd. and Another
Delhi High Court · (1998) 75 DLT 651
High Courts17 Sept 1998
Tilak Raj Katyal Vs Union of India and others
Delhi High Court · (1998) 6 AD 781 : (1998) 76 DLT 358 : (1998) 47 DRJ 246 : (1999) 121 PLR 7 : (1999) RLR 227
Arbitration Act, 1940 — Section 20
High Courts16 Sept 1998
Aroon K. Basak Vs Union of India (UOI) and Others
Delhi High Court · (2000) 159 CTR 188 : (1999) 236 ITR 931
High Courts16 Sept 1998
Mrs. Leelawati Singh and Another Vs State and Others
Delhi High Court · (1998) 4 CLT 165 : (1998) 75 DLT 694
Banking Regulation Act, 1949 — Section 45ZASuccession Act, 1925 — Section 276
High Courts16 Sept 1998
Anil Goel Vs Sardari Lal
Delhi High Court · (1998) 7 AD 325 : (1998) 75 DLT 641
High Courts16 Sept 1998
Ranjit Singh Rana and Others Vs Govt. of NCT of Delhi
Delhi High Court · (1998) 6 AD 139 : (1998) 2 DMC 556 : (1999) 48 DRJ 49
High Courts16 Sept 1998
Vidya Rani and Another Vs Surinder Kaur and Another
Delhi High Court · (1998) 09 DEL CK 0014
High Courts15 Sept 1998
Nathi Devi Vs Smt. Radha Devi Gupta
Delhi High Court · (1998) 75 DLT 832 : (1998) 47 DRJ 229
High Courts15 Sept 1998Dismissed
Puran Singh (Dead) through L. Rs. Vs D.C.M. Limited
Delhi High Court · (1998) 09 DEL CK 0098
High Courts15 Sept 1998
Bagri Foundation Vs Chief Commissioner of Income Tax and Others
Delhi High Court · (2000) 158 CTR 679 : (1999) 235 ITR 99
Constitution of India, 1950 — Article 226