High Courts09 Sept 1998Dismissed

Ramji Lal Yadav Vs Dalip K. Yadav

Delhi High Court · (1999) 1 CLT 121 : (1998) 76 DLT 526

Guardians and Wards Act, 1890 — Section 9Hindu Minority and Guardianship Act, 1956 — Section 6(1)