High Courts04 Sept 1998

Sushmita Ghosh Vs G.C. Ghosh

Delhi High Court · (1998) 6 AD 91 : (1998) 4 CLT 313 : (1998) 75 DLT 420 : (1999) 48 DRJ 161 : (1998) 4 RCR(Civil) 538

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 3Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts02 Sept 1998

Mohd. Hanif Vs State

Delhi High Court · (1998) 47 DRJ 14

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 57
High Courts02 Sept 1998

Gagan Kishore Srivastava Vs State and Others

Delhi High Court · (1998) 6 AD 817 : (1999) 1 Crimes 39 : (1998) 75 DLT 717 : (1998) 47 DRJ 438

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420