High Courts28 Aug 1998
Sandeep Chandra Vs Vice-Admiral Subhash C. Chopra (Rtd.) and Others
Delhi High Court · (1999) 1 AD 73 : (1998) 76 DLT 776 : (1998) 47 DRJ 308
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 20
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 21 of 55
High Courts28 Aug 1998
Hindustan Lever Ltd. Vs Smt. Rajeshwari Pandey
Delhi High Court · (1998) 6 AD 649 : (1998) 75 DLT 238 : (1998) 47 DRJ 837
Delhi Rent Control Act, 1958 — Section 14(1), 25
High Courts28 Aug 1998
Durga Steel Vs Rajesh Kumar and another
Delhi High Court · (1998) 2 ACC 685 : (1999) ACJ 1380 : (1998) 6 AD 887 : (1998) 76 DLT 314 : (1999) 48 DRJ 460 : (1999) 81 FLR 923 : (1999) 2 LLJ 1334 : (1999) 121 PLR 1
Employees State Insurance Act, 1948 — Section 53
High Courts27 Aug 1998Allowed
Sardar Iqbal Singh Kohli Vs State
Delhi High Court · (1998) 75 DLT 593
Succession Act, 1925 — Section 276, 289
High Courts27 Aug 1998Dismissed
Perfect Electric Concern Pvt. Ltd. Vs Assistant Collector/Commissioner, Central Excise
Delhi High Court · (1998) 75 DLT 405 : (2000) 118 ELT 578
Central Excises and Salt Act, 1944 — Section 35LConstitution of India, 1950 — Article 226, 227, 323A, 323B
High Courts26 Aug 1998
Commissioner of Income Tax Vs Oriental Fire and General Insurance Co. Ltd.
Delhi High Court · (1999) 237 ITR 542
Income Tax Act, 1961 — Section 35B
High Courts26 Aug 1998Dismissed
Sgt. Indera Bahadur Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 374
High Courts26 Aug 1998
Canara Bank Vs Four A Asbestos Pvt. Ltd. and Others
Delhi High Court · (1998) 75 DLT 430 : (1998) 47 DRJ 508 : (1998) 120 PLR 67
High Courts26 Aug 1998
Sushil Kumar Sharma Vs State
Delhi High Court · (1998) 7 AD 686 : (1998) 75 DLT 195
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120
High Courts26 Aug 1998
National Research Development Corporation Vs Titanium Tantalum Products Limited
Delhi High Court · (1998) 75 DLT 365 : (1998) 47 DRJ 475
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 7
High Courts26 Aug 1998
Pradeep Anoop Trust Vs Shri A.K. Burman
Delhi High Court · (1998) 5 AD 734 : (1998) 75 DLT 314 : (1998) 47 DRJ 446
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts25 Aug 1998
Wings Wear Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1999) 236 ITR 912
Income Tax Act, 1961 — Section 2, 2(24), 28, 35B
High Courts25 Aug 1998
Kewal Silk Emporium Vs Commissioner of Income Tax
Delhi High Court · (1999) 155 CTR 367 : (1998) 234 ITR 767
Income Tax Act, 1961 — Section 35B
High Courts25 Aug 1998Dismissed
J.R. Sood and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1998) 75 DLT 306
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Constitution of India, 1950 — Article 226, 227Delhi Municipal Corporation Act, 1957 — Section 116(3)
High Courts25 Aug 1998Dismissed
Rajinder Vs State
Delhi High Court · (1998) 75 DLT 192 : (1998) 47 DRJ 119
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts25 Aug 1998
National Fertilizers Ltd. Vs Chemicals and Allied Industries Corporation and Another
Delhi High Court · (1998) 7 AD 334 : (1998) 2 ARBLR 526 : (1998) 4 CLT 71 : (1998) 75 DLT 552 : (1999) 47 DRJ 64
High Courts25 Aug 1998
Om Parkash Pahwa and Others Vs State of Delhi and Others Ex-servicemen Transport Association Vs Govt of Nct of Delhi and Others R.P. Mendiratta Vs Govt of Nct of Delhi and Others Sta Bus Nayay Panchat Vs State of Delhi and Others Kanwaljit Singh Vs State of Delhi and Others
Delhi High Court · (1998) 5 AD 285 : (1998) 3 CLT 609 : (1998) 75 DLT 3 : (1998) 46 DRJ 719
High Courts25 Aug 1998
Union of India and Another Vs M/s East Coast Boat Builders and Engineers Ltd.
Delhi High Court · (1999) 4 AD 222 : AIR 1999 Delhi 44 : (1998) 2 ILR Delhi 797
High Courts25 Aug 1998
Union of India and Another Vs M/s. East Coast Boat Builders and Engineers Ltd.
Delhi High Court · (1998) 76 DLT 958 : (1998) 47 DRJ 333 : (1998) ILR Delhi 797
High Courts25 Aug 1998
Major Anil Behl No. 31411A (Ex.) Vs Union of India and Others
Delhi High Court · (1998) 08 DEL CK 0016