High Courts25 Aug 1998
Satish Kumar and another Vs Shri Madhusudan Lal
Delhi High Court · (1998) 5 AD 725 : (1998) 75 DLT 381 : (1998) 47 DRJ 479
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 22 of 55
High Courts24 Aug 1998
D.L.F. Industries Ltd. Vs Standard Chartered Bank and Another
Delhi High Court · AIR 1999 Delhi 11 : (1998) 75 DLT 338 : (1998) 47 DRJ 253 : (1998) 2 ILR Delhi 806 : (1998) ILR Delhi 806 : (1998) 4 RCR(Civil) 161 : (1998) RLR 582
Arbitration and Conciliation Act, 1996 — Section 2, 9
High Courts24 Aug 1998
Court On Its Own Motion Vs Municipal Corporation Of Delhi and Others
Delhi High Court · (1998) 5 AD 872 : (1998) 75 DLT 327 : (1998) 2 ILR Delhi 637 : (1998) ILR Delhi 637
Constitution of India, 1950 — Article 226
High Courts24 Aug 1998
Union of India Vs Madhya Pradesh Export Corporation Ltd.
Delhi High Court · (1998) 47 DRJ 349
High Courts24 Aug 1998
C. Bhaskar Rao (Dr.) Vs Union of India and Others
Delhi High Court · (1998) 75 DLT 200 : (1999) 48 DRJ 71 : (1998) 2 ILR Delhi 670
High Courts22 Aug 1998
Safir Ahmed and Others Vs Lt. Governor National Capital Territory of Delhi and Others
Delhi High Court · (1998) 76 DLT 404
High Courts21 Aug 1998Allowed
Guru Teg Bahadur Public School Society Vs Delhi Development Authority and Another
Delhi High Court · (1998) 75 DLT 507
Constitution of India, 1950 — Article 226Delhi Development Act, 1957 — Section 6
High Courts21 Aug 1998Dismissed
Mohd. Naim Sahel and Others Vs Foreigners Regional Registration Officer
Delhi High Court · (1999) 48 DRJ 328
Foreigners Act, 1946 — Section 3
High Courts21 Aug 1998Allowed
Yaro Khan @ Ahmad Shah Vs Foreigners Regional Registration Officer
Delhi High Court · (1998) 47 DRJ 242
Foreigners Act, 1946 — Section 3(2)
High Courts21 Aug 1998Dismissed
Triveni Educational and Social Welfare Society Vs Delhi Development Authority and Another
Delhi High Court · (1998) 76 DLT 329 : (1998) 47 DRJ 249
Delhi Development Act, 1957 — Section 11A
High Courts21 Aug 1998Dismissed
Little Angles Public School Society and Others Vs Union of India (UOI) and Others
Delhi High Court · (1998) 75 DLT 521
Delhi Development Act, 1957 — Section 6
High Courts21 Aug 1998Dismissed
Raj Cylinders and Containers Vs Hindustan General Industries Ltd. and Others
Delhi High Court · AIR 1998 Delhi 418 : (2001) 103 CompCas 161 : (1998) 75 DLT 889
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9Companies Act, 1956 — Section 300Contract Act, 1872 — Section 10
High Courts21 Aug 1998Dismissed
Mohammad Sediq Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 74
Foreigners Act, 1946 — Section 3(2)
High Courts21 Aug 1998
P. Bhandari Vs Retreat Co-operative Group Housing Society Ltd. and Others
Delhi High Court · (1998) 5 AD 981 : (1998) 76 DLT 450 : (1999) 48 DRJ 413
Constitution of India, 1950 — Article 226
High Courts21 Aug 1998
S.N. Kotvala Vs Prem Saral
Delhi High Court · (1999) 78 DLT 74 : (1999) 49 DRJ 665
High Courts21 Aug 1998
Aprajita Vs School of Planning and Architecture and Others
Delhi High Court · (1998) 08 DEL CK 0014
Constitution of India, 1950 — Article 226
High Courts21 Aug 1998
Lalman Vs State
Delhi High Court · (1998) 7 AD 693 : (1999) 1 Crimes 484 : (1998) 75 DLT 224 : (1998) 47 DRJ 121
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts21 Aug 1998
Bhola Nath and others Vs Union of India
Delhi High Court · (1998) 08 DEL CK 0006
High Courts20 Aug 1998Dismissed
Dr. B.L. Wadehra Vs Union of India (UOI) and Others
Delhi High Court · AIR 1998 Delhi 436 : (1998) 2 ILR Delhi 651
Constitution of India, 1950 — Article 14, 166(3), 226, 299, 77(3)
High Courts19 Aug 1998Dismissed
Asea Brown Boveri Limited Vs Chiranjiv Lal Sharma
Delhi High Court · (1998) 4 CLT 356 : (1998) 75 DLT 773 : (1999) 48 DRJ 585 : (1998) 120 PLR 58
Registration Act, 1908 — Section 49