COURT ARCHIVE

Delhi High Court judgments, 1998

1,098 judgments · page 24 of 55

High Courts13 Aug 1998

Life Insurance Corporation of India Vs Union of India and Others

Delhi High Court · (1998) 7 AD 645 : (1998) 75 DLT 231 : (1998) 47 DRJ 659

Land Acquisition (Amendment and Validation) Ordinance, 1997 — Section 4(3), 6Land Acquisition Act, 1894 — Section 31, 34

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High Courts13 Aug 1998

Sunil Kumar Gupta and Another Vs State

Delhi High Court · (1998) 74 DLT 838 : (1998) 46 DRJ 702

Copyright Act, 1957 — Section 63Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 415, 468

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High Courts13 Aug 1998

Bank of Rajasthan Ltd. Vs Smt. Raj Rani and Another

Delhi High Court · (1998) 5 AD 716 : (1998) 75 DLT 121 : (1998) 46 DRJ 669

Delhi Rent Control Act, 1958 — Section 14(1)(11)

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High Courts12 Aug 1998Dismissed

Boinpally Madhava Rao Vs Union of India (UOI) and Another

Delhi High Court · (1998) 75 DLT 503 : (1998) 47 DRJ 549

Hindu Adoptions and Maintenance Act, 1956 — Section 27, 8

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High Courts12 Aug 1998

Gurbaksh Singh (Nb Sub) Vs The Chief of Army Staff and Others

Delhi High Court · (1998) 47 DRJ 656

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High Courts11 Aug 1998Allowed

Haryana Engineering and Foundry Works Vs Union of India (UOI)

Delhi High Court · (1998) 47 DRJ 172

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1

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High Courts11 Aug 1998

Commissioner of Wealth Tax Vs Prem Nath Motors Pvt. Ltd.

Delhi High Court · (2002) 100 DLT 357 : (1999) 238 ITR 414

Finance Act, 1983 — Section 40(3)

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High Courts11 Aug 1998

O.P. Gupta Vs Delhi Transport Corporation

Delhi High Court · (1998) 6 AD 435 : (1998) 75 DLT 560 : (1998) 47 DRJ 808

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High Courts11 Aug 1998

Raja Ram Vs Employees'' State Insurance Corporation

Delhi High Court · (1998) 5 AD 353 : (1998) 75 DLT 266 : (1998) 47 DRJ 90

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High Courts11 Aug 1998

G.L. Bhatia Vs Union of India and Another

Delhi High Court · (1998) 5 AD 869 : (1998) 47 DRJ 103

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High Courts07 Aug 1998Dismissed

Bhagat Raj Vs Municipal Corporation of Delhi and Another

Delhi High Court · (1998) 73 DLT 205 : (1998) 47 DRJ 201

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High Courts07 Aug 1998

New India Assurance Co. Ltd. Vs Chinar Goods Carriers (Regd.) and Others

Delhi High Court · AIR 1998 Delhi 394 : (1998) 47 DRJ 557 : (1998) 4 RCR(Civil) 286

Carriers Act, 1865 — Section 8Civil Procedure Code, 1908 (CPC) — Section 34

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High Courts07 Aug 1998

O.P. Dhingra and Others Vs Registrar, Cooperative Societies and Others

Delhi High Court · (1998) 75 DLT 778 : (1999) 48 DRJ 154

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High Courts07 Aug 1998

Ram Chander Aggarwal Vs Chairman, Central Board of Direct Taxes

Delhi High Court · (1999) 104 TAXMAN 261

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High Courts07 Aug 1998

Lalit Popli Vs Union of India

Delhi High Court · (1998) 5 AD 47 : (1998) 75 DLT 269 : (1998) 47 DRJ 531

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High Courts07 Aug 1998

M. Riyaz Khan Vs Municipal Corporation of Delhi

Delhi High Court · (1998) 46 DRJ 586

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High Courts07 Aug 1998

Sanjay Jain and Another Vs Bar Council of Delhi and Others

Delhi High Court · (1998) 7 AD 345 : AIR 1999 Delhi 111 : (1998) 46 DRJ 656 : (1998) 2 ILR Delhi 998

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High Courts07 Aug 1998

Seva Nivritt Ispat Karmchari Association Vs Union of India

Delhi High Court · (1998) 5 AD 106 : (1998) 74 DLT 685 : (1998) 47 DRJ 143 : (1999) 1 LLJ 956

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High Courts07 Aug 1998

Ravi Dutt (EX.L.Nk.) Vs Union of India and Others

Delhi High Court · (1999) 1 AD 115 : (1998) 76 DLT 429 : (1999) 48 DRJ 376

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High Courts06 Aug 1998Dismissed

Rishi Pal Gupta Vs S.J. Knitting and Finishing Mills Ltd.

Delhi High Court · (1998) 93 CompCas 849 : (1998) 47 DRJ 352

Companies Act, 1956 — Section 391

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