High Courts01 Aug 1998
Birla Dlw Ltd. Vs Prem Engineering Works
Delhi High Court · (1999) 77 DLT 171
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 85
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 26 of 55
High Courts01 Aug 1998
Naresh Chand Vs Jamia Millia Islamia and Others
Delhi High Court · (1998) 08 DEL CK 0003
Constitution of India, 1950 — Article 226
High Courts30 Jul 1998
Mahender Kumar Jain Vs Registrar Cooperative Societies and Others
Delhi High Court · (1998) 46 DRJ 842
Delhi Co-operative Societies Rules, 1973 — Rule 25, 25(1), 25(4)
High Courts30 Jul 1998
Commissioner of Income Tax Vs Om Inter Services (P.) Ltd.
Delhi High Court · (1999) 235 ITR 429
Income Tax Act, 1961 — Section 256, 80O
High Courts30 Jul 1998
Digvijay Cement Co. Ltd. Vs Union of India (UOI)
Delhi High Court · (1998) 74 DLT 639 : (1998) 46 DRJ 599 : (1998) 120 PLR 15
Arbitration Act, 1940 — Section 30, 33
High Courts30 Jul 1998
Vijaya Bank Vs Gold Foot Pvt. Ltd.
Delhi High Court · (1998) 74 DLT 696 : (1998) 46 DRJ 788 : (1998) 120 PLR 20 : (1998) 4 RCR(Civil) 493
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts29 Jul 1998
Sri Krishna Vs Union of India (UOI)
Delhi High Court · (1998) 104 ELT 325
Customs Act, 1962 — Section 113, 114, 129, 129E, 2
High Courts29 Jul 1998
Pt. Niranjan Dass Vs The Commissioner of Police, Delhi and Others
Delhi High Court · (1998) 07 DEL CK 0053
High Courts29 Jul 1998
Suresh Kumar Vs State
Delhi High Court · (1998) 5 AD 125 : (1998) 3 Crimes 555 : (1998) 74 DLT 607 : (1998) 46 DRJ 784
High Courts28 Jul 1998
Senior Laboratories Ltd. Vs M/s. Jagsonpal Pharmaceuticals Ltd.
Delhi High Court · (1998) 5 AD 701 : AIR 1999 Delhi 102 : (1998) 2 ARBLR 403 : (1999) 77 DLT 187 : (1998) 3 RCR(Civil) 628
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts28 Jul 1998
Municipal Corporation of Delhi Vs M/s. Aries Developers Pvt. Ltd.
Delhi High Court · (1998) 5 AD 372 : (1998) 74 DLT 823 : (1998) 46 DRJ 654
High Courts28 Jul 1998
Sag Construction Associates Vs Union of India and Others
Delhi High Court · (1999) 1 AD 867 : (1999) 155 CTR 120 : (1998) 234 ITR 501 : (1999) RLR 248 : (1999) 107 TAXMAN 384
Income Tax Act, 1961 — Section 244(1A)
High Courts28 Jul 1998
Commissioner of Income Tax Vs Delhi Automobiles (P.) Ltd.
Delhi High Court · (1999) 238 ITR 627
Income Tax Act, 1961 — Section 256, 263
High Courts28 Jul 1998
Sushil Kumar Gupta Vs Anil Kumar Gupta
Delhi High Court · (1998) 5 AD 708 : (1998) 75 DLT 89 : (1998) 47 DRJ 176 : (1998) 4 RCR(Civil) 233
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts28 Jul 1998
Thandi Ram Jai Narain Vs Union of India and Another
Delhi High Court · (1998) 5 AD 471 : (1998) 75 DLT 376
High Courts28 Jul 1998
Directorate of Revenue Intelligence Vs Attarpal Singh
Delhi High Court · (1998) 5 AD 119 : (1998) 74 DLT 543 : (1998) 103 ELT 483
High Courts28 Jul 1998
Municipal Corporation of Delhi Vs Smt. Sarita Bhushan
Delhi High Court · (1998) 5 AD 369 : (1998) 74 DLT 808 : (1998) 46 DRJ 767
High Courts28 Jul 1998
Daya Narain Khatri and Others Vs Sh. Suresh Kumar Gupta and Another
Delhi High Court · (1998) 75 DLT 390 : (1998) 46 DRJ 850
Succession Act, 1925 — Section 212(1), 212(2)
High Courts27 Jul 1998Allowed
Khazan Chand Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 688