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Delhi High Court judgments, 1998

1,098 judgments · page 28 of 55

High Courts21 Jul 1998

I.N.C.A. Builders Vs I.A.A.I.

Delhi High Court · (1998) 5 AD 602 : (1998) 74 DLT 549 : (1998) 47 DRJ 180 : (1998) 3 RCR(Civil) 594

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13Constitution of India, 1950 — Article 14
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High Courts20 Jul 1998Dismissed

Anita Chadha Vs Registrar of Companies

Delhi High Court · (1999) 96 CompCas 265 : (1999) CriLJ 2433 : (1998) 74 DLT 537 : (1998) 46 DRJ 506 : (1998) 2 ILR Delhi 629 : (1998) 4 RCR(Civil) 516 : (1999) 1 RCR(Criminal) 66

Companies Act, 1956 — Section 159, 162, 220, 5Criminal Procedure Code, 1973 (CrPC) — Section 468, 472
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High Courts17 Jul 1998

Haryana State Lotteries, Iqbal Chand Khurana, M/s K and Co., M/s. Sunrise Associates, M/s. Amrit Agencies (Pvt.) Ltd., M/s. Sayal and Co., Deepak Agencies, M/s. Guru Nanak Agencies, M/s. M.S. Associates, M/s K. Kumar Lottery Wala, M/s. V. Kumar Lottery Wala Regd., M/s. Sanjay Lottery, M/S. Sanjay Agencies, M/s. Suraj Bhan and Sons, M/s Lottery Centre Harish Vinod and M/s. Rajasthan State Lotteries Deptt. Vs Govt. of NCT of Delhi and Others

Delhi High Court · (1998) 46 DRJ 397

Constitution of India, 1950 — Article 107, 196, 239(AA), 366Delhi Sales Tax Act, 1975 — Section 2, 4(1)
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