High Courts14 Jul 1998
T.S. Narayanaswamy Vs Swayam Sewa Cooperative Group Housing Society
Delhi High Court · (1998) 74 DLT 687 : (1998) 46 DRJ 362
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 30 of 55
High Courts14 Jul 1998
Ranjit Verma (Ex.Major) Vs Union of India
Delhi High Court · (1998) 4 AD 676 : (1998) 74 DLT 632 : (1998) 46 DRJ 264
Constitution of India, 1950 — Article 226
High Courts13 Jul 1998Dismissed
Sumitra Devi Malik Vs M.C.D. and Another
Delhi High Court · (1998) 47 DRJ 19
Delhi Municipal Corporation Act, 1957 — Section 417
High Courts13 Jul 1998
Kanta Manocha Vs M/s. Hindustan Paper Corpn.
Delhi High Court · (1998) 5 AD 486 : (1998) 74 DLT 493
High Courts13 Jul 1998
Sunanda Suri and Another Vs Smt. Kamlesh Suri and Others
Delhi High Court · (1998) 5 AD 83 : (1998) 74 DLT 647 : (1998) 46 DRJ 588 : (1998) RLR 430
High Courts13 Jul 1998
Anju Pahwa Vs Child Education Society and Others
Delhi High Court · (1998) 07 DEL CK 0005
Constitution of India, 1950 — Article 226
High Courts10 Jul 1998
Rakesh Kalia Vs Income Tax Settlement Commission
Delhi High Court · (1999) 105 TAXMAN 36
Income Tax Act, 1961 — Section 245D(1)
High Courts10 Jul 1998
Pennwalt (I) Ltd. and Another Vs Monopolies and Restrictive Trade Practices Comm. and Others
Delhi High Court · AIR 1999 Delhi 23 : (1999) 97 CompCas 163 : (1998) 74 DLT 422 : (1998) 46 DRJ 434 : (1998) 2 ILR Delhi 573
Monopolies and Restrictive Trade Practices Act, 1969 — Section 11, 12
High Courts09 Jul 1998
Dalip Singh (Prof.) Vs Sant Singh and Others
Delhi High Court · (1998) 4 AD 691 : (1998) 74 DLT 208 : (1998) 46 DRJ 298 : (1998) 120 PLR 39 : (1998) 4 RCR(Civil) 391
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts09 Jul 1998
State Bank of India Vs Gobbs Kay India and Others
Delhi High Court · (1998) 4 AD 499 : (1994) 4 CivCC 411 : (1998) 74 DLT 133 : (1998) 46 DRJ 291 : (1998) 120 PLR 36 : (1998) 4 RCR(Civil) 400
High Courts09 Jul 1998
MRF Limited Vs NR Faridabad Rubbers and Another
Delhi High Court · (1998) 74 DLT 234 : (1998) 46 DRJ 302 : (1998) 3 RCR(Civil) 624
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Jul 1998
Shikha Properties(P) Limited Vs S.Bhagwant Singh and Others
Delhi High Court · (1998) 5 AD 28 : (1998) 3 CivCC 532 : (1998) 74 DLT 113 : (1998) 46 DRJ 286 : (1998) 120 PLR 32 : (1998) 4 RCR(Civil) 389
High Courts09 Jul 1998
Inder Sain Bedi Vs M/s.Chopra Electricals
Delhi High Court · (1998) 4 AD 269 : (1998) 74 DLT 203 : (1998) 46 DRJ 295
High Courts09 Jul 1998
Mewa Ram Vs N.C.T. of Delhi
Delhi High Court · (1999) 1 RCR(Criminal) 120
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376
High Courts01 Jul 1998
A. Kanniah and others Vs National Seeds Corporation Ltd.
Delhi High Court · (1998) 74 DLT 773
High Courts01 Jul 1998
Rama Associates (P) Ltd. Vs Delhi Development Authority and Another
Delhi High Court · (1998) 74 DLT 653
Evidence Act, 1872 — Section 106
High Courts01 Jul 1998Dismissed
Hira Lall Vs Prem Chand
Delhi High Court · (1999) 48 DRJ 266
Delhi Rent Control Act, 1958 — Section 14(1), 14(11)
High Courts01 Jul 1998
Chet Ram Vs Union of India
Delhi High Court · (1998) 4 AD 816 : (1998) 46 DRJ 277 : (1998) 80 FLR 983
Constitution of India, 1950 — Article 226
High Courts01 Jul 1998
Gurcharan Singh Vs State
Delhi High Court · (1998) 4 AD 803 : (1998) CriLJ 3780 : (1998) 4 Crimes 298 : (1998) 74 DLT 308 : (1998) 46 DRJ 388 : (1998) 3 RCR(Criminal) 832
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts01 Jul 1998
Vishal Engineers and Builders Vs Delhi Development Authority
Delhi High Court · (1998) 74 DLT 611 : (1998) 46 DRJ 512 : (1998) 120 PLR 6 : (1998) 4 RCR(Civil) 495
Arbitration Act, 1940 — Section 30, 33