High Courts17 Jul 1998
Kerala State Construction Corpn. Ltd. Vs National Building Construction Corpn. Ltd
Delhi High Court · (1998) 75 DLT 62
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 29 of 55
High Courts17 Jul 1998
Ashok Rai Vs M/s. Kailash Nath and Associates and Others
Delhi High Court · (1998) 5 AD 163 : (1998) 46 DRJ 826
High Courts17 Jul 1998Dismissed
Major R.S. Murgai (Decd.) (through legal representatives) Vs Ex-Servicemen, Airline Transport Services Pvt. Ltd.
Delhi High Court · (2001) 103 CompCas 177 : (1998) 46 DRJ 821
Companies Act, 1956 — Section 402
High Courts16 Jul 1998
Thomas George Vs Council for Indian School
Delhi High Court · (1998) 07 DEL CK 0052
High Courts16 Jul 1998
Naurang Singh (Ex- Constable ) Vs The Director General
Delhi High Court · (1998) 5 AD 7 : (1998) 74 DLT 377 : (1998) 46 DRJ 482
Army Act, 1950 — Section 17Central Reserve Police Force Act, 1949 — Section 10, 11Constitution of India, 1950 — Article 226
High Courts16 Jul 1998
NTPC Vs Spectrum Power Generation Co. Ltd. and Others
Delhi High Court · (1998) 5 AD 328 : (1998) 74 DLT 500
High Courts16 Jul 1998
Spectrum Technologies USA Inc. Vs Spectrum Power Generation Co. Ltd.
Delhi High Court · (1998) 5 AD 237 : (1998) 74 DLT 574 : (1998) 46 DRJ 441
High Courts16 Jul 1998
Union of India Vs Telecom Regulatory
Delhi High Court · (1998) 5 AD 209 : (1998) 74 DLT 282 : (1998) 46 DRJ 557 : (1998) 4 RCR(Civil) 543
High Courts16 Jul 1998
Bhagwan Dass Vs Indian Airlines Ltd. and Others
Delhi High Court · (1998) 6 AD 492 : (1998) 75 DLT 613 : (1998) 47 DRJ 795
High Courts15 Jul 1998
S.K. Bansal (Dr.) Vs Union of India and Others
Delhi High Court · (1998) 46 DRJ 490
Constitution of India, 1950 — Article 226
High Courts15 Jul 1998
R.D. Gupta (Deceased) Vs United Commercial Bank
Delhi High Court · (1998) 4 AD 928 : (1998) 74 DLT 596 : (1998) 46 DRJ 259
Constitution of India, 1950 — Article 226
High Courts15 Jul 1998
C.B.I. Vs Shiv Kumar Singh and Another
Delhi High Court · (1998) CriLJ 4131 : (1998) 46 DRJ 611 : (1998) 2 ILR Delhi 565
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(8)
High Courts15 Jul 1998Dismissed
Kuldeep Art Press Vs Govt. of NCT of Delhi
Delhi High Court · (1998) 46 DRJ 468
High Courts15 Jul 1998
Madhuresh Vs Central Bureau of Investigation
Delhi High Court · (1998) 4 AD 889 : (1998) 75 DLT 39 : (1998) 47 DRJ 173 : (1998) 3 RCR(Civil) 599 : (1998) RLR 506
High Courts15 Jul 1998
Anup Razdan (Dr.) Vs Union of India
Delhi High Court · (1998) 5 AD 18 : (1998) 74 DLT 627 : (1998) 46 DRJ 336
High Courts15 Jul 1998
Suraj Woollen Mills Vs Collector of Customs Bombay
Delhi High Court · (1998) 4 AD 504 : (1998) 74 DLT 507 : (1998) 46 DRJ 377
High Courts14 Jul 1998Allowed
Ashok Kumar Vaid Vs The Indian Road Construction Corpn. Ltd.
Delhi High Court · (1998) 4 AD 957 : (1998) 74 DLT 760 : (1998) 46 DRJ 372
High Courts14 Jul 1998
Central Industrial Security Force and Another Vs Ms. Shiela Dina Nath and Another
Delhi High Court · (1998) 2 ACC 167 : (1999) ACJ 339 : (1998) 5 AD 596 : (1998) 74 DLT 634 : (1998) 120 PLR 12 : (1998) 4 RCR(Civil) 394
High Courts14 Jul 1998
K.P. Rawat Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1998) 5 AD 686 : (1998) 74 DLT 629 : (1998) 46 DRJ 465
Constitution of India, 1950 — Article 226
High Courts14 Jul 1998
Sarabjit Singh Vs The Commissioner of Income Tax
Delhi High Court · (1998) 4 AD 513 : (1998) 74 DLT 448 : (1998) 46 DRJ 446 : (1998) 234 ITR 641