COURT ARCHIVE

Delhi High Court judgments, 1998

1,098 judgments · page 27 of 55

High Courts27 Jul 1998

Kavita Devi Vs Commissioner of Police and Another

Delhi High Court · (1998) 4 AD 842 : (1998) 74 DLT 524 : (1998) 46 DRJ 520

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 482Penal Code, 1860 (IPC) — Section 376

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High Courts27 Jul 1998

Dhanpatmal Virmani Vs J.D.Kapoor

Delhi High Court · (1998) 5 AD 79 : (1998) 74 DLT 556 : (1998) 46 DRJ 550

Constitution of India, 1950 — Article 14, 226Delhi School Education Act, 1973 — Section 8(2), 8(3)

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High Courts27 Jul 1998

Commander V.S. Batra Vs Chief of the Naval Staff, Naval Headquarters(NHQ),

Delhi High Court · (1998) 5 AD 91 : (1998) 74 DLT 810 : (1998) 47 DRJ 130

Constitution of India, 1950 — Article 227Navy Act, 1957 — Section 79

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High Courts27 Jul 1998Dismissed

Delhi Wakf Board Vs Devinder Kumar Sharma

Delhi High Court · (1998) 74 DLT 620 : (1998) 46 DRJ 504

Waqf Act, 1954 — Section 56

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High Courts27 Jul 1998

N.C. Jain @ Chandraswami Vs C.B.I.

Delhi High Court · (1998) 5 AD 109 : (1998) 74 DLT 579 : (1998) 46 DRJ 756

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High Courts27 Jul 1998

Anshu Yadav Vs M.C.D., The Commissioner, Town Hall, Delhi

Delhi High Court · (1998) 5 AD 37 : (1998) 46 DRJ 693

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High Courts24 Jul 1998

Narendra Kantilal Dave Vs Union of India and Others

Delhi High Court · (1998) 6 AD 488 : (1998) 76 DLT 418 : (1998) 47 DRJ 644

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High Courts24 Jul 1998

Baker Hughes Limited and Another Vs Hiroo Khushalani and Another

Delhi High Court · (2000) 102 CompCas 203 : (1998) 74 DLT 715 : (1999) ILR Delhi 41 : (1998) 4 RCR(Civil) 467

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High Courts24 Jul 1998

Om Prkash Vs Shri Brij Bhushan

Delhi High Court · (1998) 5 AD 171 : (1998) 74 DLT 514 : (1998) 46 DRJ 769

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High Courts24 Jul 1998

Pratap Pawar Vs Priya Pawa and Another

Delhi High Court · (1998) 5 AD 693 : (1998) 75 DLT 60 : (1999) 48 DRJ 663 : (1998) 4 RCR(Civil) 230

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High Courts24 Jul 1998

Uma Devi Vs Smt. Vimla Devi

Delhi High Court · (1998) 07 DEL CK 0003

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High Courts23 Jul 1998

Indian Oil Corporation Ltd. Vs M/s Agritrico Paper Edge Pvt. Ltd. and Another

Delhi High Court · (1998) 74 DLT 593

Trade and Merchandise Marks Rules, 1959 — Rule 53

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High Courts23 Jul 1998

Tikkam Chand and Another Vs Dy. Registrar of Trade Marks and Another

Delhi High Court · (1998) 75 DLT 263

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High Courts22 Jul 1998

Amar Singh and Others Vs Union of India

Delhi High Court · (1998) 5 AD 481 : (1998) 76 DLT 442 : (1998) 47 DRJ 346 : (1998) 4 RCR(Civil) 159 : (1998) RLR 495

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High Courts22 Jul 1998

Devinder Singh Vs State

Delhi High Court · (1998) 5 AD 202 : (1998) 74 DLT 501 : (1998) 46 DRJ 762

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High Courts22 Jul 1998

Mool Chand Khairati Ram Hospital Vs Anil Dhawan

Delhi High Court · (1998) 5 AD 374 : (1998) 74 DLT 681 : (1998) 46 DRJ 600 : (1998) 120 PLR 17

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High Courts22 Jul 1998

Surinder Kumar Pruthi and Others Vs Udan Chits (P) Ltd.

Delhi High Court · (1998) 5 AD 462 : (1998) 75 DLT 388 : (1998) 46 DRJ 853 : (1999) RLR 117

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High Courts22 Jul 1998

International Computers Indian Manufacturing Ltd. Vs Glowbus Office Equipment P. Ltd.

Delhi High Court · (1998) 46 DRJ 594

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High Courts22 Jul 1998

Ram Phool and Another Vs Union of India

Delhi High Court · (1998) 5 AD 433 : (1998) 76 DLT 498 : (1999) 48 DRJ 795 : (1998) 2 ILR Delhi 551 : (1998) 4 RCR(Civil) 289

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High Courts22 Jul 1998

Bhagwan Dass Vs State

Delhi High Court · (1998) 5 AD 325 : (1998) 74 DLT 583 : (1998) 46 DRJ 776

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