High Courts06 Aug 1998
Emco General Plastic Industries Pvt. Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (1999) 50 DRJ 97
Arbitration Act, 1940 — Section 30, 33
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 25 of 55
High Courts06 Aug 1998
Dr. Puran Chand Kaushik Vs Smt. Prem Wati Kaushik and Others
Delhi High Court · (1998) 75 DLT 378
High Courts06 Aug 1998
Kailash Chand and Others Vs Mr. Chand
Delhi High Court · (1998) 75 DLT 734 : (1998) RLR 603
High Courts05 Aug 1998
S.C. Sood and Co. Vs Delhi Development Authority
Delhi High Court · (1998) 75 DLT 691
Arbitration Act, 1940 — Section 30, 33
High Courts05 Aug 1998
Commissioner of Income Tax Vs R.D. Ramnath and Co.
Delhi High Court · (1999) 235 ITR 31
Income Tax Act, 1961 — Section 2(24), 28
High Courts05 Aug 1998Dismissed
Ottavio Quattrocchi Vs Central Bureau of Investigation
Delhi High Court · (1998) 75 DLT 97
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 167, 439, 482, 73
High Courts05 Aug 1998
S.K. Johar Vs Videsh Sanchar Nigam Ltd.
Delhi High Court · (1998) 5 AD 465 : (1998) 74 DLT 858
High Courts04 Aug 1998
Director of Income Tax Vs Sarla Education Trust
Delhi High Court · (1999) 104 TAXMAN 333
Income Tax Act, 1961 — Section 10(22), 11, 256(1), 256(2)
High Courts04 Aug 1998Allowed
Lt. Col. Gael Singh Yadav Vs Satish Chand Yadav
Delhi High Court · (1998) 76 DLT 719
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Aug 1998
Union of India Vs C.P. Kukreja
Delhi High Court · (1999) 1 AD 266 : (1998) 76 DLT 871 : (1998) 47 DRJ 170 : (1999) 121 PLR 41
High Courts03 Aug 1998
Commissioner of Income Tax Vs Twinklers
Delhi High Court · (1999) 154 CTR 552 : (1998) 234 ITR 691
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts01 Aug 1998
Surat Vora Vs The State and Others
Delhi High Court · (1998) 6 AD 433 : (1998) 47 DRJ 634
High Courts01 Aug 1998Allowed
Attar Singh Vs Delhi Transport Corporation and Others
Delhi High Court · (1998) 46 DRJ 665
High Courts01 Aug 1998Dismissed
Bhagat Singh Vs National Capital Territory of Delhi and Another
Delhi High Court · (1998) 46 DRJ 698
Land Acquisition Act, 1894 — Section 17, 17(4), 4, 5A
High Courts01 Aug 1998Dismissed
Hede Navigation Ltd. Vs Shanti Bhushan and Sons H.U.F. and Another
Delhi High Court · (1998) 46 DRJ 712
Court Fees Act, 1870 — Section 7
High Courts01 Aug 1998
Block-B4, Safdarjung Enclave Resident Association (Regd.) Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1998) 47 DRJ 105
Constitution of India, 1950 — Article 215Delhi Development Act, 1957 — Section 14Delhi Municipal Corporation Act, 1957 — Section 345A, 347
High Courts01 Aug 1998
A.E.C. Enterprises Ltd. and Another Vs Peacock Chemicals Pvt. Ltd. and Others
Delhi High Court · (1998) 94 CompCas 912 : (1998) 75 DLT 484 : (1998) 47 DRJ 520 : (1999) 1 RCR(Civil) 314
Contract Act, 1872 — Section 176Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts01 Aug 1998Dismissed
Sri Ram Chander Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 100
Land Acquisition Act, 1894 — Section 4, 6
High Courts01 Aug 1998Dismissed
Lajpat Rai Sharma Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 93