COURT ARCHIVE

Delhi High Court judgments, 1998

1,098 judgments · page 23 of 55

High Courts19 Aug 1998

Mahendra Pratap Singh Ratra and Another Vs N.K. Metals and Another

Delhi High Court · (1999) 97 CompCas 152 : (1998) CriLJ 4383 : (1999) 1 Crimes 181 : (1998) 75 DLT 155 : (1998) 47 DRJ 87 : (1999) 1 RCR(Criminal) 329

Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)

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High Courts19 Aug 1998

Kathuria and Sons Vs Municipal Corporation Of Delhi

Delhi High Court · (1998) 08 DEL CK 0020

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High Courts19 Aug 1998

A.P. Jain Vs Union of India and Others

Delhi High Court · (1998) 08 DEL CK 0010

Constitution of India, 1950 — Article 226

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High Courts18 Aug 1998Dismissed

Rameshwar Dutt Sharma Vs Chandu Lal Sharma

Delhi High Court · (1998) 75 DLT 363 : (1998) 47 DRJ 473

Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts18 Aug 1998

Union of India and Another Vs M.P. Gupta

Delhi High Court · (1998) 08 DEL CK 0085

Arbitration Act, 1940 — Section 20

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High Courts18 Aug 1998

Geeta and Another Vs Lt. Governor and Others

Delhi High Court · (2000) ACJ 109 : (1998) 6 AD 380 : (1999) CriLJ 1099 : (1998) 75 DLT 822 : (1998) 47 DRJ 648

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High Courts18 Aug 1998Allowed

Rama Bangia and Others Vs M/s. Pushpa Builders Ltd. and Others

Delhi High Court · (1998) 6 AD 304 : (1999) 95 CompCas 318 : (1998) CriLJ 4385 : (1998) 4 Crimes 444 : (1998) 47 DRJ 41 : (1999) 1 RCR(Criminal) 331

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High Courts17 Aug 1998

COMMISSIONER OF INCOME TAX Vs TRILOKI NATH OBEROI

Delhi High Court · (2000) 107 TAXMAN 382 : (1999) 107 TAXMAN 382

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High Courts14 Aug 1998Allowed

Delhi Development Authority Vs Shyama Prasad Mukherjee Park Plot Holders Welfare Association and Others

Delhi High Court · (1998) 3 CLT 705 : (1998) 75 DLT 169 : (1998) 47 DRJ 147

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 14, 226, 77Land Acquisition Act, 1894 — Section 16, 18, 48

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High Courts14 Aug 1998Dismissed

Raman Kumar Sood Vs Dr. K.K. Rattan and Others

Delhi High Court · (1998) 75 DLT 496 : (1999) 48 DRJ 283

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts14 Aug 1998Allowed

Satish Gathwal and Others Vs State and Another

Delhi High Court · (1998) 75 DLT 370(1) : (1999) 1 RCR(Criminal) 59

Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13(B)(1)Penal Code, 1860 (IPC) — Section 34, 406, 498A

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High Courts14 Aug 1998Dismissed

Dr. Sat Pal Vs Municipal Corporation of Delhi and Others

Delhi High Court · (1998) 46 DRJ 705

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High Courts14 Aug 1998Dismissed

Jagdish Prasad Vs I.O.C. Limited and Others

Delhi High Court · (1998) 47 DRJ 302

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High Courts14 Aug 1998

S. Kumar Vs G.R. Kathpalia and Another

Delhi High Court · (1999) 1 AD 744 : (1999) 77 DLT 266 : (1999) 121 PLR 43 : (1999) 2 RCR(Civil) 425 : (1999) 1 RCR(Rent) 431 : (1999) RLR 114

Delhi Rent Control Act, 1958 — Section 3(C), 50

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High Courts14 Aug 1998

Ram (Cap.) Singh Vs Lt. Governor of Delhi and Others

Delhi High Court · (1998) 6 AD 857 : (1998) 47 DRJ 233

Constitution of India, 1950 — Article 226

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High Courts13 Aug 1998

Maya Devi Vs Sh. Amar Singh

Delhi High Court · (1998) 5 AD 363 : (1998) 75 DLT 165 : (1998) 46 DRJ 715 : (1998) RLR 523

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High Courts13 Aug 1998

Gurdev Singh Dhillon Vs T.S. Mahal and Another

Delhi High Court · (1998) 75 DLT 393 : (1998) 47 DRJ 367

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 6 Rule 17

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High Courts13 Aug 1998Dismissed

Subodh Gupta Vs State (CBI)

Delhi High Court · (1998) 75 DLT 445

Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts13 Aug 1998

Amarpal Singh and Others Vs Narcotics Control Bureau

Delhi High Court · (1998) 46 DRJ 676

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 37

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High Courts13 Aug 1998

Pran Nath Lekhi and Another Vs Rajiv Gandhi Foundation and Others

Delhi High Court · (1998) 5 AD 181 : AIR 1999 Delhi 40 : (1999) 48 DRJ 775

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