High Courts01 Jul 1998
Delhi Transport Corporation Workers Union Vs Govt. of NCT of Delhi
Delhi High Court · (1998) 4 AD 334 : (1998) 74 DLT 702
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 31 of 55
High Courts01 Jul 1998
Metro Plastic Industries (Regd.) Vs M/s. Galaxy Footwear
Delhi High Court · (1998) 46 DRJ 266
High Courts01 Jul 1998
Dewan Singh Vs The State
Delhi High Court · (1998) 4 AD 819 : (1998) CriLJ 3905 : (1998) 4 Crimes 355 : (1998) 76 DLT 939 : (1998) 46 DRJ 604 : (1998) 3 RCR(Criminal) 734
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts06 Jun 1998
Union of India and Another Vs Ex. Naik Tek Chand
Delhi High Court · (1998) 06 DEL CK 0001
High Courts02 Jun 1998Allowed
Rajesh Kumar Vs Manoj Jain
Delhi High Court · (1998) 47 DRJ 353
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts29 May 1998
Parmali Wallace Limited Vs Union of India
Delhi High Court · (1998) 5 AD 335 : (1998) 75 DLT 413 : (1999) 49 DRJ 41
High Courts29 May 1998
Satwant Singh and Another Vs Allied Beverages Company Pvt. Ltd.
Delhi High Court · (1998) 5 AD 188 : (1998) 74 DLT 429
High Courts29 May 1998
Union of India Vs M/s Indian Proofing and General Inds.
Delhi High Court · (1998) 05 DEL CK 0034
High Courts29 May 1998
Kuldip Singh Suri Vs Surinder Singh Kalra
Delhi High Court · (1998) 4 AD 469 : (1998) 76 DLT 232 : (1999) 48 DRJ 463 : (1999) RLR 20
High Courts29 May 1998
Babu Lal and Others Vs Union of India
Delhi High Court · (1998) 05 DEL CK 0017
High Courts29 May 1998
Uni Steel Corporation Vs M/s. Skoda Export Co. Ltd., and Another
Delhi High Court · (1998) 5 AD 543 : (1998) 74 DLT 469 : (1998) 46 DRJ 528
High Courts28 May 1998
Rattan Gupta Vs Union of India (UOI) and Others
Delhi High Court · (1999) 154 CTR 418 : (1998) 234 ITR 220
Income Tax Act, 1961 — Section 147, 148
High Courts28 May 1998
Jindal Photo Films Ltd. Vs The Deputy Commissioner of Income Tax
Delhi High Court · (1998) 3 AD 888 : (1999) 154 CTR 355 : (1998) 73 DLT 823 : (1998) 46 DRJ 201 : (1998) 234 ITR 170 : (1999) 105 TAXMAN 386
Income Tax Act, 1961 — Section 147, 148
High Courts28 May 1998
S. Amarjit Singh Vs State and Others
Delhi High Court · AIR 1999 Delhi 33 : (1998) 3 CivCC 669 : (1998) 4 RCR(Civil) 49
Succession Act, 1925 — Section 276
High Courts28 May 1998
Laj Khosla Vs Randhir Khosla and Another
Delhi High Court · (1998) 5 AD 714 : (1998) 76 DLT 953
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Court Fees Act, 1870 — Section 28
High Courts28 May 1998
Om Parkash Vs State
Delhi High Court · (1998) 4 AD 93 : (1998) 4 Crimes 227 : (1998) 75 DLT 69 : (1998) 47 DRJ 569 : (1998) 3 RCR(Criminal) 837 : (1998) RLR 478
Penal Code, 1860 (IPC) — Section 160Prevention of Corruption Act, 1947 — Section 5(2)(1)
High Courts27 May 1998
Deepak Industries Vs Salex Tax Officer, New Delhi and Others
Delhi High Court · (1998) 4 AD 753 : (1998) 73 DLT 719 : (1998) 46 DRJ 208
Delhi Sales Tax Act, 1975 — Section 23(4), 23(5)
High Courts27 May 1998
S.S. Mehta (Captain) Vs Union of India and Others
Delhi High Court · (1998) 4 AD 385 : (1998) 74 DLT 42 : (1998) 46 DRJ 617