High Courts22 May 1998
Neelam Kumar Nanda Vs Satish Kumar Nanda
Delhi High Court · (1998) 5 AD 514 : (1998) 73 DLT 604 : (1998) 46 DRJ 178
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 33 of 55
High Courts22 May 1998
Ganesh Prasad Seth Vs Karam Chand Thapar and Others
Delhi High Court · (1998) 05 DEL CK 0013
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Delhi Apartment Ownership Act, 1986 — Section 3
High Courts22 May 1998
Girdhar Lal M. Pittie Vs Appellate Authority for Industrial and Financial Reconstruction
Delhi High Court · (1998) 4 AD 668 : AIR 1998 Delhi 400 : (1998) 94 CompCas 225 : (1998) 75 DLT 132 : (1999) 48 DRJ 280
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
High Courts21 May 1998
Uberoisons (Machines) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1998) 101 TAXMAN 492
Income Tax Act, 1961 — Section 22, 23, 24, 24(1), 25
High Courts21 May 1998Allowed
Union of India (UOI) Vs Modern Construction Company
Delhi High Court · (1998) 47 DRJ 345
Limitation Act, 1963 — Section 5
High Courts21 May 1998
Commissioner of Income Tax Vs G. Sagar Suri and Sons and Others
Delhi High Court · (1999) 154 CTR 80 : (1998) 234 ITR 58 : (1998) 101 TAXMAN 598
Income Tax Act, 1961 — Section 256(2), 69A
High Courts21 May 1998
Ciba-Geigy Limited and Anr Vs Surinder Singh and Ors
Delhi High Court · AIR 1999 Delhi 49 : (1998) 73 DLT 535 : (1998) 119 PLR 44
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 May 1998
Daulat Zia Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (1998) 5 AD 627 : (1998) 4 Crimes 516 : (1998) 74 DLT 259 : (1998) 46 DRJ 171
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307
High Courts20 May 1998
DJ Singh (Retd.)(Commodore) Vs New Delhi Municipal Council
Delhi High Court · (1998) 4 AD 313 : (1998) 73 DLT 664 : (1998) 45 DRJ 573
High Courts20 May 1998
Rolls Royce Industrial Power India Limited Vs Urmila and Company Pvt Ltd. and Others
Delhi High Court · (1998) 6 AD 14 : AIR 1998 Delhi 411 : (1998) 2 ARBLR 56 : (1998) 73 DLT 622 : (1998) 45 DRJ 539
High Courts20 May 1998
Anand Kumari Sharma (Dr.) Vs Commissioner, Municipal Corporation of Delhi
Delhi High Court · (1998) 45 DRJ 670
High Courts19 May 1998
Vansh Bahadur Singh Vs State
Delhi High Court · (1998) CriLJ 3582 : (1998) 75 DLT 83 : (1998) 3 RCR(Criminal) 678 : (1998) RLR 489
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts19 May 1998
Shardendu Vs Labour Commissioner and Others
Delhi High Court · (1999) 1 LLJ 471
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17, 17(2)
High Courts19 May 1998Dismissed
Darshan Pal and Others Vs Union of India (UOI)
Delhi High Court · (1998) 74 DLT 806 : (1998) 46 DRJ 274 : (1998) 120 PLR 24 : (1998) 4 RCR(Civil) 402
Railways Act, 1989 — Section 73
High Courts19 May 1998
Bishamber Nath Sachdeva Vs Municipal Corporation of Delhi
Delhi High Court · (1999) 81 FLR 341
Constitution of India, 1950 — Article 226
High Courts19 May 1998
Mira Singh Dr. (Mrs.) Vs Jamia Millia Islamia
Delhi High Court · (1998) 05 DEL CK 0029
High Courts18 May 1998
Rajasthan Mercantile Co. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1999) 235 ITR 354 : (1999) 106 TAXMAN 476
Income Tax Act, 1961 — Section 215, 216, 256(2)
High Courts18 May 1998Dismissed
Rishi Pal Gupta Vs S.J. Knitting and Finishing Mills Pvt. Ltd.
Delhi High Court · (1998) 4 CLT 15 : (1998) 73 DLT 593 : (1998) 45 DRJ 522 : (1998) 119 PLR 53
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 12Companies Act, 1956 — Section 433, 434
High Courts18 May 1998Dismissed
S.K. Bhasin Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1998) 73 DLT 542 : (1998) 45 DRJ 656
High Courts18 May 1998
N.C. Singhal (Dr.) Vs State
Delhi High Court · (1998) CriLJ 3568 : (1998) 75 DLT 80
Penal Code, 1860 (IPC) — Section 380, 427, 448