High Courts13 May 1998
R.K. Gautam Vs Union of India and Another
Delhi High Court · (1998) 5 AD 380 : (1998) 75 DLT 136
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 35 of 55
High Courts13 May 1998
International Pharmaceuticals Vs Union of India
Delhi High Court · (1998) 74 DLT 586 : (1998) 46 DRJ 99 : (1998) 120 PLR 1 : (1998) 4 RCR(Civil) 397
Arbitration and Conciliation Act, 1996 — Section 10, 11(5)
High Courts13 May 1998
Surinder Pal Jain Vs Delhi Development Authority
Delhi High Court · (1998) 4 AD 322 : (1998) 74 DLT 273
High Courts12 May 1998
Corporation Bank Vs M/s. Rama Industries and Others
Delhi High Court · (1998) 5 AD 583 : (1998) 73 DLT 724 : (1998) 46 DRJ 797
High Courts12 May 1998
Sarjit Singh Saharan (Lt. Col.) Vs Union of India
Delhi High Court · (1998) 4 AD 435 : (1998) 74 DLT 145 : (1998) 46 DRJ 355
High Courts12 May 1998
Ansar Alam and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1998) 5 AD 148 : (1998) 73 DLT 706
High Courts08 May 1998
Gulab Impax Enterprises Ltd. Vs Union of India
Delhi High Court · (1998) 5 AD 944 : (1998) 73 DLT 525 : (1998) 45 DRJ 649
Railway Claims Tribunal Act, 1987 — Section 13, 15
High Courts08 May 1998
Anil Kumar Jain Vs R.K. Yadav
Delhi High Court · (1998) 4 AD 665 : (1998) CriLJ 3061 : (1998) 4 Crimes 661 : (1998) 76 DLT 955 : (1998) 4 RCR(Criminal) 29
Criminal Procedure Code, 1973 (CrPC) — Section 145(7)
High Courts08 May 1998
Y.K. Sharma (Dr.) Vs University of Delhi and Others
Delhi High Court · (1998) 5 AD 684 : (1998) 74 DLT 261
Constitution of India, 1950 — Article 226
High Courts08 May 1998
Niranjan Lal Aggarwal Vs Shri Prem Nath Aggarwal
Delhi High Court · (1998) 05 DEL CK 0001
High Courts06 May 1998
Sukhpal Singh (Ex. Const.) Vs Union of India and Others
Delhi High Court · (1998) 3 AD 795 : (1998) 73 DLT 329
Central Reserve Police Force Act, 1949 — Section 11Constitution of India, 1950 — Article 226
High Courts06 May 1998
Eacom''s Controls (India) Limited Vs Bailey Controls Company and Others
Delhi High Court · AIR 1998 Delhi 365 : (1998) 74 DLT 213 : (1998) 1 ILR Delhi 392 : (1998) ILR Delhi 392
High Courts06 May 1998
Common Cause Vs Union of India and Another
Delhi High Court · (1998) 4 AD 83 : (1998) 73 DLT 451 : (1998) 45 DRJ 630
Constitution of India, 1950 — Article 226Employees State Insurance (Central) Rules, 1950 — Rule 61Employees State Insurance Act, 1948 — Section 56
High Courts06 May 1998
Subhash Chander Gupta And Co. Vs Delhi Development Authority and Another
Delhi High Court · (1999) 4 RCR(Civil) 315
High Courts06 May 1998
Deepak Singh Vs M/s. Integral Marketing Pvt. Ltd. and another
Delhi High Court · (1998) 05 DEL CK 0031
High Courts06 May 1998
Naib Risaldar Man Singh Vs The Chief Of The Army Staff and Others
Delhi High Court · (1998) 3 AD 814 : (1998) 73 DLT 324
Constitution of India, 1950 — Article 226
High Courts05 May 1998
Ramesh Singh Vs Union of India and Others
Delhi High Court · (1998) 3 AD 837 : (1998) 73 DLT 349 : (1998) 46 DRJ 118
Constitution of India, 1950 — Article 226
High Courts05 May 1998
La Medica Manufacturing Pvt. Ltd. and Others Vs Delhi Development Authority Ors.
Delhi High Court · (1998) 3 AD 621 : (1998) 73 DLT 362 : (1998) 45 DRJ 417
High Courts05 May 1998
Prem Sagar Sharma Vs Central Warehousing Corporation
Delhi High Court · (1998) 3 AD 799 : (1998) 73 DLT 357 : (1998) 45 DRJ 611
Constitution of India, 1950 — Article 226