High Courts01 May 1998
Padma Bedi Vs Joginder Singh and Others
Delhi High Court · (1998) 4 AD 564 : (1998) 73 DLT 577 : (1998) 46 DRJ 233
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 37 of 55
High Courts30 Apr 1998
Gurdev Singh Vs State
Delhi High Court · (1998) 4 AD 734 : (1998) CriLJ 3580 : (1998) 4 Crimes 676 : (1998) 76 DLT 918 : (1998) 4 RCR(Criminal) 110
Prevention of Corruption Act, 1947 — Section 5(1)(2)
High Courts30 Apr 1998
Harjeet Singh Vs State
Delhi High Court · (1998) 4 AD 737 : (1998) 2 ALT(Cri) 19 : (1998) CriLJ 3536 : (1998) 3 Crimes 285 : (1998) 76 DLT 511 : (1998) 46 DRJ 96 : (1998) 3 RCR(Criminal) 673
Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
High Courts29 Apr 1998
Jayshree Oza Vs Rakesh Mohan and Others
Delhi High Court · (1998) 4 AD 770 : (1998) 74 DLT 11 : (1998) 46 DRJ 582
Delhi Municipal Corporation Act, 1957 — Section 343, 344, 345Transfer of Property Act, 1882 — Section 54
High Courts29 Apr 1998
Piyush Gupta Vs University of Delhi and Others
Delhi High Court · (1998) 3 AD 840 : (1998) 73 DLT 671
Constitution of India, 1950 — Article 226
High Courts29 Apr 1998
Ram Bahadur Thakur (P) Ltd. Vs M/s. Bry Air (India) Pvt. Ltd.
Delhi High Court · (1998) 73 DLT 466 : (1998) 45 DRJ 638
Arbitration Act, 1940 — Section 20, 30
High Courts29 Apr 1998
Veena Mahajan Vs Shri V.N.Verma
Delhi High Court · (1998) 4 AD 11 : (1998) 73 DLT 488 : (1998) 46 DRJ 120 : (1998) 119 PLR 26
High Courts29 Apr 1998
Indian Bank Vs Cheese Wafers (India) Pvt. Ltd. and Others
Delhi High Court · (1998) 04 DEL CK 0017
High Courts28 Apr 1998
Super Cassettes Industries Ltd. Vs Assistant Commissioner of Incomes Tax
Delhi High Court · (1998) 3 AD 735 : (1998) 73 DLT 221 : (1998) 45 DRJ 602 : (1999) 102 TAXMAN 202
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 142(2A), 44 AB
High Courts28 Apr 1998
Haresh Pharma-Chem Vs M/s. Max GB Ltd. and Another
Delhi High Court · (1998) 5 AD 931 : (1998) 46 DRJ 135
Contract Act, 1872 — Section 213Court Fees Act, 1870 — Article 17, 7Suits Valuation Act, 1887 — Section 9
High Courts28 Apr 1998
K.K. Modi Vs Shri K.N. Modi and Others
Delhi High Court · (1998) 5 AD 418 : (1998) 46 DRJ 836
High Courts28 Apr 1998
Neelendra Pandey Vs The State of U.P. and others.
Delhi High Court · (1998) 4 AD 277 : (1998) 4 Crimes 719 : (1998) 46 DRJ 832
High Courts28 Apr 1998
P.D. Alkaram Pvt. Ltd. Vs Canara Bank and Another
Delhi High Court · (1998) 3 AD 641 : (1998) 1 ARBLR 566 : (1998) 94 CompCas 40 : (1998) 73 DLT 147 : (1998) 45 DRJ 423 : (1999) 1 RCR(Civil) 15
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 29 Rule 2
High Courts27 Apr 1998Allowed
Genuine Paints and Chemicals Co. Vs Union of India (UOI)
Delhi High Court · (1998) 73 DLT 296
Arbitration Act, 1940 — Section 20, 30Limitation Act, 1963 — Section 5
High Courts27 Apr 1998
Parduman Kumar Jain Vs Central Bureau of Investigation
Delhi High Court · (1998) 3 AD 741 : (1998) CriLJ 3214 : (1998) 73 DLT 277
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 13(1)
High Courts27 Apr 1998
Rajeev Singh Vs Gurmeet Singh and Another
Delhi High Court · AIR 1998 Delhi 384
High Courts27 Apr 1998
Shafiq-Ur-Rahman Vs Union of India
Delhi High Court · (1999) 1 AD 405 : (1998) 76 DLT 889 : (2000) 118 ELT 576
High Courts27 Apr 1998
Maniram Maurya Vs State (NCT) of Delhi and another
Delhi High Court · (1998) 4 AD 701 : (1998) 3 Crimes 541 : (1998) 75 DLT 86 : (1999) 48 DRJ 660 : (1998) 3 RCR(Criminal) 473 : (1998) RLR 492
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Apr 1998
Sheela Agarwal Vs M/s.Infocom Digital Systems Ltd.
Delhi High Court · (1998) 04 DEL CK 0010
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts24 Apr 1998
Commissioner of Income Tax Vs Impulse (I) Ltd.
Delhi High Court · (1998) 233 ITR 615 : (1999) 106 TAXMAN 488
Income Tax Act, 1961 — Section 256(1), 256(2), 80HHC, 80HHC(3)