High Courts24 Apr 1998Allowed
Balkishan Sharma Vs Mithlesh Gupta
Delhi High Court · (1999) 80 DLT 102
Delhi Rent Control Act, 1958 — Section 14(1), 3
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 38 of 55
High Courts24 Apr 1998
Mohd. Chaman Vs The State
Delhi High Court · (1998) CriLJ 3739
Penal Code, 1860 (IPC) — Section 302, 376
High Courts24 Apr 1998Allowed
Major Singh Vs Union of India (UOI)
Delhi High Court · (1999) 48 DRJ 601
Border Security Force Act, 1968 — Section 48
High Courts24 Apr 1998Dismissed
Gopika Nina Pillai and Others Vs Media Asia Pvt. Ltd. and Others
Delhi High Court · (1998) 73 DLT 804
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts22 Apr 1998
Narbada Kannan Vs Delhi Administration
Delhi High Court · (1998) 4 AD 521 : (1998) 74 DLT 198
High Courts22 Apr 1998
Dr. Ardhendu Shekhar Pandey Vs Union of India (UOI) and Another
Delhi High Court · AIR 1998 Delhi 325 : (1998) 73 DLT 157 : (1998) 45 DRJ 493
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 13(3)
High Courts22 Apr 1998
Meenakshi Vs Union of India and Another
Delhi High Court · (1998) 3 AD 767 : AIR 1998 Delhi 344 : (1998) 73 DLT 141 : (1998) 45 DRJ 472
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 13(3), 25(1)
High Courts22 Apr 1998
Shukla Malhotra and Ors Vs M/s.Vyasa Bank Limited
Delhi High Court · (1998) 3 AD 628 : (1998) 73 DLT 124 : (1998) 45 DRJ 504 : (1998) 1 ILR Delhi 496 : (1998) RLR 343
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106, 107, 111, 53
High Courts21 Apr 1998
Dharampal Arora Vs M/s Share Tips and others
Delhi High Court · (1998) 04 DEL CK 0027
High Courts21 Apr 1998
Sukhcharan Singh Vs Sh. Harbans Singh and others
Delhi High Court · (1998) 3 AD 509 : (1998) 73 DLT 283
High Courts21 Apr 1998
Prithvi Singh Kem Vs The Hon''ble Chief Justice
Delhi High Court · (1998) 04 DEL CK 0005
High Courts20 Apr 1998
G.C. Bandha Vs University of Delhi and Others
Delhi High Court · (1998) 4 AD 683 : (1998) 74 DLT 486 : (1998) 46 DRJ 458
Constitution of India, 1950 — Article 226
High Courts20 Apr 1998
Wockhardt Veterinary Ltd. Vs M/s. Raj Medicos and Another
Delhi High Court · (1998) RLR 353
High Courts20 Apr 1998
Continental Construction Ltd. Vs National Hydroelectric Power Corporation Ltd.
Delhi High Court · (1998) 73 DLT 59 : (1998) 45 DRJ 444
Arbitration and Conciliation Act, 1996 — Section 11
High Courts20 Apr 1998
State of Haryana Vs Smt. Bhagwan Devi and Others
Delhi High Court · (1998) 73 DLT 172 : (1998) 45 DRJ 626 : (1998) 3 RCR(Civil) 533
High Courts20 Apr 1998
Bijoli Niloy Banerjee Vs Industrial Financial Corpn. of India Ltd. and Another
Delhi High Court · (1998) 04 DEL CK 0022
High Courts17 Apr 1998
K.L. Shroff Vs State Of Haryana
Delhi High Court · AIR 1998 Delhi 404 : (1998) 73 DLT 307
Civil Procedure Code, 1908 (CPC) — Section 20, 21
High Courts17 Apr 1998
Nand Kishore Vs Union Of India
Delhi High Court · (1998) 4 AD 46 : (1998) 73 DLT 108 : (1999) 49 DRJ 158 : (1998) 4 RCR(Civil) 138
High Courts17 Apr 1998
Bhagat Ram Sahni and Sons Vs Delhi State Industrial Development Corpn. Ltd.
Delhi High Court · (1998) 45 DRJ 587
Arbitration Act, 1940 — Section 30, 33