COURT ARCHIVE

Delhi High Court judgments, 1998

1,098 judgments · page 40 of 55

High Courts02 Apr 1998Dismissed

Telecommunications Consultants India Ltd. Vs Nangia Constructions (India) Pvt. Ltd.

Delhi High Court · (1998) 72 DLT 733

Arbitration Act, 1940 — Section 20, 20(2), 39(1)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(4), Order 7 Rule 11(1), 11, 9

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High Courts02 Apr 1998Dismissed

Ramesh Chand Industries Ltd. Vs Union of India

Delhi High Court · (1998) 100 TAXMAN 570

Income Tax Act, 1961 — Section 142, 288

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High Courts02 Apr 1998

Samey Singh Vs State

Delhi High Court · (1998) 3 AD 721 : (1998) 3 Crimes 35 : (1998) 73 DLT 238 : (1998) 3 RCR(Criminal) 369

Penal Code, 1860 (IPC) — Section 376

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High Courts01 Apr 1998

Laxman C. Bhatia Vs S.P. Sinha

Delhi High Court · (1998) 5 AD 504 : (1998) 73 DLT 280 : (1998) 45 DRJ 608

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High Courts01 Apr 1998

Mukul Sharma Vs Govt. of NCT of Delhi

Delhi High Court · (1998) 04 DEL CK 0082

Constitution of India, 1950 — Article 226

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High Courts01 Apr 1998Dismissed

Darshan Kumar Vs Union of India (UOI)

Delhi High Court · (1998) 73 DLT 113

Extradition Act, 1962 — Section 24, 27, 4, 5, 7

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High Courts01 Apr 1998Dismissed

Cyber Media India Ltd. Vs 3Com Asia Ltd. and Others

Delhi High Court · (1998) 73 DLT 253

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts01 Apr 1998Dismissed

Shanti Sarup Khullar Vs O.P. Sood

Delhi High Court · (1998) 73 DLT 65 : (1998) 45 DRJ 487

Delhi Rent Control Act, 1958 — Section 15(1), 15(7)

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High Courts01 Apr 1998

Mohinder Nath and Others Vs Sh. Narender Nath and Others

Delhi High Court · (1998) 3 AD 1 : (1998) 72 DLT 785 : (1998) 45 DRJ 296 : (1998) 1 ILR Delhi 298 : (1998) RLR 333

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1

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High Courts01 Apr 1998

State of Haryana Vs Bhagwan Devi and Others

Delhi High Court · (1998) 2 ACC 501

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High Courts01 Apr 1998Partly Allowed

Canara Bank Vs Smt. Shanti Vaish

Delhi High Court · (1998) 73 DLT 51 : (1998) RLR 328

Transfer of Property Act, 1882 — Section 106, 111

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High Courts01 Apr 1998Dismissed

Shri Ram Pistons and Rings Ltd. Vs Dr. Banwari Lal and Another

Delhi High Court · (1998) 73 DLT 34 : (1998) 119 PLR 19 : (1998) RLR 380

Transfer of Property Act, 1882 — Section 113

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High Courts01 Apr 1998

Road master Cycle Ltd. Vs Smt. Sushma Nangia

Delhi High Court · (1998) 73 DLT 304

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 9(1), Order 9 Rule 9(1), 151

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High Courts01 Apr 1998

S.C.Shukla (Dr.) and Others Vs Delhi Development Authority and Another

Delhi High Court · (1998) 04 DEL CK 0052

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151

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High Courts01 Apr 1998

Roshan Lal Vs Madan Mohan Lal Sharma

Delhi High Court · (1998) 73 DLT 137 : (1998) 45 DRJ 583

Delhi Rent Control Act, 1958 — Section 14(1), 25

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High Courts01 Apr 1998Allowed

United India Insurance Co. Ltd. Vs Sarla Ahuja

Delhi High Court · (1998) 46 DRJ 29

Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts01 Apr 1998

Qaiser Jahan Begum and another Vs M/s Ramzan Karim and Sons

Delhi High Court · (1998) 4 AD 57 : (1998) 46 DRJ 7

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High Courts01 Apr 1998

Lal Singh Vs Delhi Vidyut Board

Delhi High Court · (1998) 3 AD 877 : (1998) 73 DLT 1 : (1998) 45 DRJ 468

Constitution of India, 1950 — Article 226

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High Courts01 Apr 1998Dismissed

Shiv Nandan Prasad Jain Vs Dr. Sushil Gupta and Others

Delhi High Court · (1998) 73 DLT 287 : (1998) 46 DRJ 80

Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts01 Apr 1998

Vijay Kumar Sethi Vs Manak Chand and Others

Delhi High Court · (1998) 5 AD 508 : (1998) 73 DLT 241

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