High Courts01 Apr 1998
Space Enterprises Vs M/s. Srivivasa Enterprises Ltd.
Delhi High Court · (1998) 3 AD 185 : (1998) 2 ALD(Cri) 292 : (1998) 72 DLT 666 : (1998) 45 DRJ 375 : (1998) 119 PLR 1 : (1998) 3 RCR(Civil) 10 : (1998) 3 RCR(Criminal) 291
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 41 of 55
High Courts01 Apr 1998
IEC School of Art and Fashion Vs Mr. Gursharan Goyal and Others
Delhi High Court · (1998) 72 DLT 833
High Courts01 Apr 1998
Lado Devi Vs Shri Satvir Sharma and Others
Delhi High Court · (1998) 2 ACC 603 : (2000) ACJ 95 : (1998) 4 AD 21 : (1998) 73 DLT 616 : (1998) 45 DRJ 535 : (1998) 120 PLR 46 : (1998) 3 RCR(Civil) 506
High Courts01 Apr 1998
Chhedi Singh Vs Administrator, A.P.M.C.Panchwati and Others
Delhi High Court · (1998) 04 DEL CK 0018
High Courts01 Apr 1998
P.C. Advertising Vs The Municipal Corporation of Delhi
Delhi High Court · (1998) 3 AD 133 : (1998) 73 DLT 259 : (1998) RLR 301
High Courts01 Apr 1998
Diljeet Singh Vs Union of India and Others
Delhi High Court · (1998) 3 AD 53 : (1998) 73 DLT 6 : (1995) 45 DRJ 458
High Courts01 Apr 1998
Rajinder Singh Vs Mange Lal
Delhi High Court · (1998) 5 AD 640 : (1998) 73 DLT 177
Delhi Rent Control Act, 1958 — Section 14
High Courts01 Apr 1998
State of Haryana Vs Sh. K.L. Pasricha and Others
Delhi High Court · (1999) ACJ 1050 : (1998) 46 DRJ 85
High Courts31 Mar 1998
G.K. Malik Vs Hindustan Petroleum Corporation Limited
Delhi High Court · (1998) 4 AD 69 : (1998) 72 DLT 746 : (1998) 45 DRJ 340 : (1998) 79 FLR 446
Constitution of India, 1950 — Article 226
High Courts31 Mar 1998
Aravali Leasing Ltd. Vs Unicol Bottlers Ltd.
Delhi High Court · (1998) 03 DEL CK 0084
Arbitration Act, 1940 — Section 8(2)
High Courts31 Mar 1998
Jaswant Singh Vs Delhi Electric Supply Undertaking and others
Delhi High Court · (1998) 3 AD 883 : (1998) 72 DLT 686 : (1998) 45 DRJ 464
Constitution of India, 1950 — Article 14, 16, 226
High Courts31 Mar 1998
S.K. Dewan and Another Vs Shri K.S. Marwaha
Delhi High Court · (1998) 3 AD 264 : (1998) 72 DLT 690 : (1998) 45 DRJ 434
High Courts30 Mar 1998
EIH Limited Vs Jyoti Private Limited
Delhi High Court · (1998) 72 DLT 696 : (1998) 45 DRJ 345
High Courts30 Mar 1998
United Engineers Vs Ahinsa Co-op G/H Society Ltd.
Delhi High Court · (1998) 45 DRJ 274 : (1998) 120 PLR 42 : (1998) 4 RCR(Civil) 408
High Courts30 Mar 1998
A.B.G. Heavy Industries Ltd. Vs Indian Oil Corporation Ltd.
Delhi High Court · (1998) 03 DEL CK 0028
High Courts27 Mar 1998
Sachdeva and Sons Industries Pvt. Ltd. Vs Syrian Arab Republic
Delhi High Court · (1998) 3 AD 481 : (1998) 72 DLT 755 : (1998) 46 DRJ 793
High Courts27 Mar 1998
C. S. MATHUR Vs CENTRAL BOARD OF DIRECT TAXES and Another
Delhi High Court · (1998) 147 CTR 75