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Delhi High Court judgments, 1998

1,098 judgments · page 20 of 55

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High Courts01 Sept 1998

Kishan Chand, Engineers and Contractors Vs Union of India (UOI) and Another

Delhi High Court · (1998) 47 DRJ 391

Arbitration Act, 1940 — Section 30, 33
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High Courts01 Sept 1998Dismissed

Davendra Nath Vs Prem Nath Motors Ltd. and Others

Delhi High Court · (1998) 47 DRJ 81

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts01 Sept 1998

Kalkaji Industries Association and Another Vs Delhi Development Authority and Others

Delhi High Court · (1998) 75 DLT 801

Delhi Development Act, 1957 — Section 11A(2), 11A(3), 44Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 29
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High Courts01 Sept 1998Dismissed

Dewan Chand Vs Indian Oil Corporation Limited and Another

Delhi High Court · (1998) 76 DLT 334

Arbitration and Conciliation Act, 1996 — Section 9
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High Courts01 Sept 1998

Lachhman Bhatia Vs N.K. Mehra

Delhi High Court · (1998) 76 DLT 631 : (1998) 47 DRJ 834

Delhi Rent Control Act, 1958 — Section 45
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High Courts01 Sept 1998

Consolidated Steels and Alloys Limited Vs Smt. Kamla Lakhanpal and Others

Delhi High Court · (1998) 6 AD 250 : (1999) 1 CLT 95 : (1998) 76 DLT 896

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High Courts01 Sept 1998Dismissed

Thysen Stahlunion GMBH Vs The Steel Authority of India

Delhi High Court · (1999) 48 DRJ 210

Arbitration and Conciliation Act, 1996 — Section 85
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High Courts01 Sept 1998

Nabha Investment Pvt. Ltd. Vs Harkishan Dass Lukhmi Dass

Delhi High Court · (1998) 5 AD 745 : (1998) 4 CLT 449 : (1998) 76 DLT 7

Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 176Evidence Act, 1872 — Section 114
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High Courts01 Sept 1998

S. Pritam Singh and Others Vs Ram Narain Vij

Delhi High Court · (1999) 1 AD 785 : (1999) 77 DLT 76

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 50
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High Courts01 Sept 1998

Baleshwar Dass Raizada Vs Union of India (UOI) and Others

Delhi High Court · (1998) 47 DRJ 493 : (1998) 120 PLR 52

Arbitration and Conciliation Act, 1996 — Section 11
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High Courts01 Sept 1998

Hindustan Trading Corpn. and M/s. United Engineers Vs MTNL and Others

Delhi High Court · (1998) 75 DLT 399 : (1998) 47 DRJ 485 : (1998) 4 RCR(Civil) 449

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High Courts01 Sept 1998

State Bank of India Vs Joy Paints and Chemicals

Delhi High Court · (1999) 48 DRJ 397

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High Courts01 Sept 1998

Raj Gupta and Another Vs State and Another

Delhi High Court · (1998) 6 AD 120 : (1998) 75 DLT 448 : (1998) 47 DRJ 112

Penal Code, 1860 (IPC) — Section 34, 448
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High Courts01 Sept 1998

M/s. Highway Tyres Vs The Govt. of NCT of Delhi and others

Delhi High Court · (1998) 09 DEL CK 0027

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High Courts01 Sept 1998

Puran Singh Vs D.C.M. Limited

Delhi High Court · (1998) 47 DRJ 304

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High Courts01 Sept 1998

Anant Raj Agencies Vs Delhi Development Authority

Delhi High Court · (1998) 76 DLT 747 : (1998) 47 DRJ 195

Arbitration Act, 1940 — Section 30, 33
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High Courts31 Aug 1998

Phool Kumar and Others Vs Mr. Gurdial Singh and Others

Delhi High Court · (2001) ACJ 24 : (1998) 6 AD 536 : (1998) 47 DRJ 618 : (1998) 4 RCR(Civil) 438

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High Courts31 Aug 1998

Somani Marketing Pvt. Ltd. and Another Vs Subhash C. Raswant

Delhi High Court · (1998) 75 DLT 625 : (1998) 47 DRJ 427

Transfer of Property Act, 1882 — Section 53A
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High Courts31 Aug 1998

Pindi Road Links Pvt. Ltd. Vs Sky Land Transport Co.

Delhi High Court · (1998) 7 AD 327 : (1998) 75 DLT 637 : (1998) 47 DRJ 430 : (1998) 120 PLR 53

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High Courts28 Aug 1998

Jaimal Singh Vs Paramjit Singh and Others

Delhi High Court · (1998) 08 DEL CK 0045

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