High Courts15 Sept 1998
Sgt. J.C. Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 387
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 17 of 55
High Courts15 Sept 1998
Motika Sinha and Others Vs Delhi University and Others
Delhi High Court · (1998) 6 AD 276 : (1998) 75 DLT 665
High Courts15 Sept 1998
Bobby Bakshi Vs University of Delhi and Others
Delhi High Court · (1998) 6 AD 260 : (1998) 76 DLT 912
High Courts15 Sept 1998
J.K. Saxena Vs Shri Madan Lal Khurana
Delhi High Court · (1998) 6 AD 765 : (1998) 75 DLT 903 : (1998) 47 DRJ 214 : (1998) RLR 640
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)C, 25
High Courts14 Sept 1998
Goodyear India Ltd. Vs B.B. Jain and Others
Delhi High Court · (1998) 7 AD 95 : (1998) 75 DLT 620
Transfer of Property Act, 1882 — Section 107
High Courts14 Sept 1998Dismissed
Divakar Mishra Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 689
Central Reserve Police Force Rules, 1955 — Rule 43
High Courts14 Sept 1998
R.K. Apartments Pvt. Ltd. and Another Vs Smt. Aruna Bahree and Others
Delhi High Court · (1998) 6 AD 513 : (1998) 1 CLT 338 : (1999) 77 DLT 193 : (1999) 48 DRJ 603 : (1998) 2 ILR Delhi 727 : (1998) 4 RCR(Civil) 663
High Courts14 Sept 1998
Vijay Kumar Vs State of Delhi
Delhi High Court · (1998) 6 AD 812 : (1998) 75 DLT 661 : (1998) 2 DMC 529 : (1998) 47 DRJ 434
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 329, 401
High Courts14 Sept 1998
D.C.M. Financial Services Limited Vs Khaitan Hostombe Spinels Ltd.
Delhi High Court · (1998) 6 AD 696 : (1998) 75 DLT 629 : (1998) 47 DRJ 210 : (1998) 120 PLR 56
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3Limitation Act, 1963 — Section 5
High Courts14 Sept 1998
Vikramaditya Jain Vs Union of India and Others
Delhi High Court · (1998) 6 AD 386 : AIR 1999 Delhi 232 : (1998) 47 DRJ 410 : (1998) 2 ILR Delhi 883 : (1998) ILR Delhi 883
High Courts14 Sept 1998
S.J.SD.Chhatwal Vs Pushpa Builders Ltd.
Delhi High Court · (1998) 6 AD 500 : AIR 1999 Delhi 85 : (1999) 1 CLT 693 : (1999) 95 CompCas 128 : (1999) 78 DLT 21
High Courts14 Sept 1998
Allied Trading Corporation Vs National Seeds Corporation Limited and another
Delhi High Court · (1998) 6 AD 885 : (1998) 47 DRJ 193 : (1999) 1 RCR(Civil) 406
Arbitration Act, 1940 — Section 30, 31, 33
High Courts11 Sept 1998
Commissioner of Income Tax Vs P.S. Jain and Co. Ltd.
Delhi High Court · (1999) 156 CTR 463 : (1999) 235 ITR 287
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts11 Sept 1998
Mohal Lal Harbans Lal Bhayana and Co. and Others Vs OK Play India Ltd.
Delhi High Court · (1999) 2 AD 517 : (1999) 78 DLT 447 : (1999) 49 DRJ 366
Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142
High Courts11 Sept 1998
Dhammo Vs State
Delhi High Court · (1998) 47 DRJ 213
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts11 Sept 1998
Government of National Capital Territory of Delhi and Others Vs Dr. V.S. Chauhan and Others
Delhi High Court · (1999) 81 DLT 931 : (1998) 47 DRJ 732
Constitution of India, 1950 — Article 227
High Courts11 Sept 1998
Patel Oil Mills Vs Relaxo Rubber and Allied Industries Employees Union and Others
Delhi High Court · (1998) 6 AD 671 : (1998) 76 DLT 595 : (1998) 47 DRJ 326 : (1999) 81 FLR 275 : (1999) 2 LLJ 894
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Sept 1998
Government of National Capital Territory of Delhi and Others Vs Dr. Ranjana Amar and Others
Delhi High Court · (1999) 238 ITR 268
High Courts11 Sept 1998
Bluechip Construction Company Pvt. Ltd. Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1998) 09 DEL CK 0022
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Delhi Municipal Corporation Act, 1957 — Section 344, 345