High Courts03 Feb 1998
M.B.S. Hygince Product Pvt. and Others Vs Union of India
Delhi High Court · (1998) 2 AD 593 : (1998) 71 DLT 640
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 50 of 55
High Courts02 Feb 1998
Ram Chander Goyal Vs Shri Mohd. Umar
Delhi High Court · (1998) 02 DEL CK 0066
Delhi Rent Control Act, 1958 — Section 14(1)(5), 25
High Courts02 Feb 1998Dismissed
B. Kishore Vs Union Government of India and Others
Delhi High Court · (1998) 46 DRJ 53
Constitution of India, 1950 — Article 226
High Courts01 Feb 1998
R.K. Gupta Vs National Building Construction Corporation Limited
Delhi High Court · (1998) 3 AD 405 : (1998) 72 DLT 121
High Courts01 Feb 1998
Canara Bank Vs Marshall Cycle and Others
Delhi High Court · (1998) 2 AD 417 : (1998) 72 DLT 295 : (1998) 45 DRJ 54 : (1998) 119 PLR 21
High Courts01 Feb 1998
New India Assurance Company Ltd. Vs Krishna Devi and Others
Delhi High Court · (1998) 1 ACC 352
High Courts01 Feb 1998Disposed Off
Jaspal Singh Sahni Vs Kuwait International Finance Co. S.A.K.
Delhi High Court · (1998) 71 DLT 740 : (1998) 44 DRJ 650
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts01 Feb 1998
Prabha Mishra Vs Consortium Finance and Leasing Limited Consortium Finance and Leasing Limited Vs Prabha Mishra
Delhi High Court · (1998) 2 AD 1 : (1998) 44 DRJ 481
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1
High Courts01 Feb 1998Dismissed
S.L. Tagra Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (1998) 72 DLT 97
General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 25(6)
High Courts01 Feb 1998
Namita Sahrawat Vs Swaran Jayanti Kanya Prodyogiki Sansthan and Others
Delhi High Court · (1998) 02 DEL CK 0021
High Courts01 Feb 1998
Delhi Rickshaw Chalak/Malik Sangharsh Association (Reg.) Vs M.C.D. and Others
Delhi High Court · (1998) 02 DEL CK 0020
High Courts01 Feb 1998
V.K. Khosla Vs Union of India and Others
Delhi High Court · (1998) 2 AD 15 : (1998) 71 DLT 642 : (1998) 45 DRJ 384
High Courts01 Feb 1998
Alpana Navigation Co. Pvt. Ltd. Vs Union of India
Delhi High Court · (1998) 72 DLT 34 : (1998) 44 DRJ 759
High Courts29 Jan 1998Dismissed
Delhi Urban House owners Welfare Association and Another Vs Union of India (UOI) and Others
Delhi High Court · (1998) 71 DLT 785 : (1998) 118 PLR 85
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 141Constitution of India, 1950 — Article 226
High Courts29 Jan 1998
H.C.L. Ltd. Vs I.T. and T. Pvt. Ltd.
Delhi High Court · (1998) 71 DLT 777 : (1998) 44 DRJ 639
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Monopolies and Restrictive Trade Practices Act, 1969 — Section 2
High Courts29 Jan 1998
Brindavan Agro Industries Ltd. and Others Vs Union of India and Others
Delhi High Court · (1998) 2 AD 377 : (1998) 71 DLT 622
Constitution of India, 1950 — Article 14, 19(1)
High Courts29 Jan 1998
Bindeshwar Prasad Sinha Vs Union of India and Others
Delhi High Court · (1998) 2 AD 825 : (1998) 71 DLT 586 : (1998) 44 DRJ 490
Constitution of India, 1950 — Article 226
High Courts28 Jan 1998
J.K. Enterprise Vs M/s. Win Medicare Limited
Delhi High Court · (1998) 45 DRJ 96
High Courts28 Jan 1998
K.Kishore and Construction (HUF) Vs Allahabad Bank
Delhi High Court · (1998) 2 AD 819 : (1998) 71 DLT 581 : (1998) 44 DRJ 596 : (1998) RLR 248
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts27 Jan 1998Allowed
Post-Graduate Students of M.D. Vs Union of India (UOI)
Delhi High Court · (1998) 46 DRJ 107
Constitution of India, 1950 — Article 14