High Courts05 Nov 1998Allowed
S.I. Manoj Pant Vs State of Delhi
Delhi High Court · (1999) CriLJ 844 : (1999) 48 DRJ 39 : (1998) 2 ILR Delhi 979 : (1998) ILR Delhi 979 : (1999) 1 RCR(Criminal) 508
Delhi Police Act, 1978 — Section 140
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 7 of 55
High Courts05 Nov 1998
Hon''ble Chief Justice Delhi High Court Vs Gajender Pal Vohra
Delhi High Court · (1998) 76 DLT 548 : (1998) 47 DRJ 583
Constitution of India, 1950 — Article 226, 227, 229
High Courts05 Nov 1998Allowed
Pardeep Kumar Sharma Vs Smt. Geeta
Delhi High Court · (1998) 76 DLT 924 : (1999) 1 DMC 232
Hindu Marriage Act, 1955 — Section 24
High Courts05 Nov 1998
K.K. Sethi Vs Union of India and Others
Delhi High Court · (1998) 7 AD 609 : (1998) 76 DLT 925 : (1999) 48 DRJ 349 : (1998) 2 ILR Delhi 1011
Constitution of India, 1950 — Article 226
High Courts05 Nov 1998Allowed
Union of India (UOI) Vs Super Traders Corpn.
Delhi High Court · (1998) 76 DLT 903 : (1999) 121 PLR 42 : (1999) 3 RCR(Civil) 133
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Nov 1998Dismissed
Ram Pat Vs Laltu Ram
Delhi High Court · (1998) 76 DLT 875
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Nov 1998
Amarjeet Singh and Another Vs Smt. Uma Sethi and Another
Delhi High Court · (1998) 7 AD 143 : (1998) 76 DLT 675 : (1999) 48 DRJ 390
High Courts05 Nov 1998
Vijay Khanna and Another Vs Union of India and Others
Delhi High Court · (1999) 1 AD 277 : (1999) CriLJ 1275 : (1999) 78 DLT 619 : (1999) RLR 117
High Courts05 Nov 1998
Diwan Enterprises Vs Commissioner of Income Tax
Delhi High Court · (1998) 7 AD 425 : (2001) 167 CTR 324 : (1998) 76 DLT 708 : (1998) 47 DRJ 637 : (2000) 246 ITR 571
High Courts03 Nov 1998Allowed
Devi Ram and Others Vs Ram Kapoor
Delhi High Court · (1998) 76 DLT 637 : (1999) RLR 71
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts03 Nov 1998
Kalyan Chand Goyal Vs Delhi Development Authority
Delhi High Court · (1998) 7 AD 257 : (1998) 47 DRJ 772
High Courts02 Nov 1998
Hardayal Vs Raj Kumar and Others
Delhi High Court · (1998) 7 AD 20 : (1998) 76 DLT 647 : (1998) 47 DRJ 821
High Courts02 Nov 1998
Sanjay Lagwal Vs Shri Ram Ditta Lagwal and Others
Delhi High Court · (1999) 1 CivCC 655 : (1998) 76 DLT 691 : (1999) 121 PLR 26 : (1999) 3 RCR(Civil) 88
Arbitration and Conciliation Act, 1996 — Section 8(1)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Article 17
High Courts02 Nov 1998
Kamal Prashar Vs National Airport Authority and Others
Delhi High Court · (1999) 48 DRJ 331
High Courts02 Nov 1998Dismissed
Sahi Ram Vs Avtar Singh and Others
Delhi High Court · AIR 1999 Delhi 96 : (1998) 2 ILR Delhi 945 : (1998) ILR Delhi 945
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 226Mineral Concession Rules, 1960 — Rule 27(5)
High Courts01 Nov 1998Allowed
Kapil Khanna Vs State and Others
Delhi High Court · (1998) 76 DLT 938
Succession Act, 1925 — Section 276
High Courts01 Nov 1998
S.C. Tyagi Vs M/s. D.C.M. Ltd. and others
Delhi High Court · (1999) 6 AD 695 : (1999) 50 DRJ 586
COMPANIES ACT, 1956 — Section 360Penal Code, 1860 (IPC) — Section 408, 447, 448
High Courts01 Nov 1998Dismissed
IC-24663K Col. Jaswant Singh Yadav Vs Union of India (UOI) and Others
Delhi High Court · (1999) 49 DRJ 23