High Courts20 Nov 1998Dismissed
Subedar Major S.N. Thakur Vs Union of India (UOI) and Others
Delhi High Court · (1998) 76 DLT 695
Army Act, 1950 — Section 63, 64, 65Army Rules, 1954 — Rule 180, 182, 184, 22, 23(1)
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 4 of 55
High Courts20 Nov 1998Dismissed
Delhi Development Authority Vs Dhani Ram Kapoor
Delhi High Court · (1999) 49 DRJ 717
High Courts20 Nov 1998
ESSEX Marketing Pvt. Ltd. and Another Vs Steel Authority of India Ltd. and Others
Delhi High Court · (1999) 49 DRJ 468 : (1998) 2 ILR Delhi 1035
Constitution of India, 1950 — Article 226
High Courts20 Nov 1998
Escorts Yamaha Motors Ltd. Vs State and Another
Delhi High Court · (1998) 7 AD 705 : (1999) 1 Crimes 640 : (1998) 76 DLT 662 : (1999) 48 DRJ 220
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 34, 395, 406, 412
High Courts19 Nov 1998
Phool Kumar and others Vs Vijay Kumar and others
Delhi High Court · (1998) 7 AD 229 : (1999) 1 CompCas 32 : (1999) CriLJ 988 : (1999) 1 Crimes 444 : (1998) 76 DLT 844 : (1998) 47 DRJ 712 : (1998) 2 ILR Delhi 974 : (1998) ILR Delhi 974 : (1999) 1 RCR(Criminal) 674
High Courts19 Nov 1998
Lajwanti Kakkar Vs India Sulphacid Industries Ltd.
Delhi High Court · (1999) 2 AD 11 : (1999) 77 DLT 119 : (1999) 48 DRJ 553
High Courts18 Nov 1998Dismissed
Sardarni Daljeet Kaur Vs Delhi Sikh Gurdwara Management Committee and Others
Delhi High Court · (1999) 48 DRJ 644
Delhi Sikh Gurdwaras Act, 1971 — Section 16, 31, 33
High Courts18 Nov 1998
Shreekant Gupta Vs Ministry of Environment and Forests and Another
Delhi High Court · (1998) 7 AD 507 : (1998) 76 DLT 745 : (1999) 48 DRJ 91
High Courts18 Nov 1998
Wing Commander (Retired) H.M. Sethi Vs Ministry of Human Resources and Others
Delhi High Court · (1999) 1 AD 213 : (1999) 77 DLT 37 : (1998) 2 ILR Delhi 908 : (1998) ILR Delhi 908
High Courts18 Nov 1998
Vidyawati and others Vs A.N. Wanchu and others
Delhi High Court · (1998) 7 AD 503 : (1999) 77 DLT 177 : (1999) 48 DRJ 263
High Courts17 Nov 1998
J.K. Thakur Vs Delhi Administration and Others
Delhi High Court · (1998) 7 AD 362 : (1998) 47 DRJ 751
High Courts17 Nov 1998
ALL INDIA FEDERATION OF TAX PRACTITIONERS Vs UNION OF INDIA
Delhi High Court · (1998) 11 DEL CK 0092
Constitution of India, 1950 — Article 14Finance (No. 2) Act, 1998 — Section 87, 92
High Courts17 Nov 1998
Sunil Vs State
Delhi High Court · (1999) 77 DLT 435 : (1999) 48 DRJ 314
Criminal Procedure Code, 1973 (CrPC) — Section 397Punjab Excise Act, 1914 — Section 61
High Courts17 Nov 1998
M.S. Sokhanda Vs Union of India and Others
Delhi High Court · (1999) 2 AD 546 : (1999) 78 DLT 68
High Courts17 Nov 1998
Ram Kishan Vs State and Another
Delhi High Court · (1999) 1 AD 384 : (1998) 76 DLT 726 : (1999) 48 DRJ 336
High Courts17 Nov 1998
Bimla Vs State
Delhi High Court · (1998) 7 AD 489 : (1999) 77 DLT 300 : (1999) 1 DMC 162 : (1999) 48 DRJ 672
High Courts17 Nov 1998
Kewal Krishan Vs Lalit Kala Akadami and others
Delhi High Court · (1999) 48 DRJ 342
High Courts17 Nov 1998
Usha Spinning and Weaving Mills (Ex-Workmen) Ass. and Others Vs Usha India Ltd and Others
Delhi High Court · (1999) 1 AD 437 : (1999) 48 DRJ 653 : (1999) 82 FLR 586 : (1998) 2 ILR Delhi 928 : (1999) 2 LLJ 425
High Courts17 Nov 1998
Jai Bhagwan Vs State
Delhi High Court · (1999) ACJ 1185 : (1999) 48 DRJ 697
Penal Code, 1860 (IPC) — Section 279, 304
High Courts17 Nov 1998Allowed
Nirbhay Singh and Others Vs Union of India (UOI)
Delhi High Court · (1999) 77 DLT 181
Constitution of India, 1950 — Article 226