High Courts07 Dec 1998
Rajinder Singh Vs Union of India (UOI) and Another
Delhi High Court · (1999) 49 DRJ 500
Central Civil Services (Pension) Rules, 1972 — Rule 19, 49
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 2 of 55
High Courts07 Dec 1998
Brij Mohan Tayla Vs Union of India (UOI)
Delhi High Court · (1999) 49 DLT 67 : (1999) 49 DRJ 67
Land Acquisition Act, 1894 — Section 23, 24
High Courts07 Dec 1998
Prasar Bharati Broadcasting Corporation of India Vs Shri Suraj Pal Sharma and Another
Delhi High Court · (1999) 1 AD 268 : (1999) 77 DLT 269 : (1999) 1 LLJ 1306
High Courts04 Dec 1998
Rameshwar Dayal and Others Vs Union of India (UOI)
Delhi High Court · (1999) 48 DRJ 516
Land Acquisition (Amendment and Validation) Act, 1967 — Section 4(3)Land Acquisition Act, 1894 — Section 23, 24, 28, 4, 6
High Courts03 Dec 1998Dismissed
K. Bhaskaran and Others Vs Union of India (UOI) and Others
Delhi High Court · AIR 1999 Delhi 150 : (1999) 48 DRJ 12
Olympic Association Rules — Rule 19
High Courts03 Dec 1998
Urmila Srivastava Vs State
Delhi High Court · (1998) 7 AD 517 : (1999) 77 DLT 222 : (1999) 1 DMC 253 : (1999) 48 DRJ 676
High Courts03 Dec 1998
Sanwal Ram Agarwal Vs Smt. Gianwati
Delhi High Court · (1999) 1 AD 581 : (1999) 77 DLT 242 : (1999) 48 DRJ 108
High Courts02 Dec 1998
V.R. Panikar Vs Lt. Col. A.K. Behal
Delhi High Court · (1999) 1 AD 636 : (1999) 77 DLT 317 : (1999) 48 DRJ 16
Delhi Rent Control Act, 1958 — Section 14(1), 25
High Courts01 Dec 1998Allowed
Sgt. Narendra Mohan Mishra Vs Chief of Air Staff and Others
Delhi High Court · (1999) 78 DLT 141
Air Force Act, 1950 — Section 16Air Force Rules, 1969 — Rule 15
High Courts01 Dec 1998
Naresh Kumar Vs Union of India (UOI)
Delhi High Court · (1999) 49 DRJ 98
Arbitration Act, 1940 — Section 3(1), 30
High Courts01 Dec 1998Dismissed
Bindal Agro Chemical Ltd. Vs Ballarpur Industries Ltd.
Delhi High Court · (1998) 76 DLT 967 : (1999) 48 DRJ 206
Arbitration Act, 1940 — Section 20
High Courts01 Dec 1998
Aganall Traders Limited Vs Shri Shyam Ahuja
Delhi High Court · AIR 1999 Delhi 369
High Courts01 Dec 1998
Mam Chand and Others Vs State
Delhi High Court · (1999) 2 AD 197 : (1999) CriLJ 1512 : (1999) 78 DLT 2
High Courts01 Dec 1998
Gujarat State Fertilizers Vs S.M. Aggarwal and Another
Delhi High Court · (1999) 49 DRJ 448
High Courts01 Dec 1998
Rajendra Singh Kadyan (Lt. General) Vs Union of India and Others
Delhi High Court · (1999) 49 DRJ 394
High Courts01 Dec 1998
Birla Textile Technical Employees'' Union (Regd.) and Others Vs Taxmaco Ltd. and Others
Delhi High Court · (1999) 48 DRJ 181 : (1999) 81 FLR 891
High Courts01 Dec 1998
Kalawati Aggarwal Vs The Chairman, Mahanagar Telephone Nigam Ltd. and Another
Delhi High Court · (1999) 1 AD 759 : (1999) 78 DLT 615 : (1999) 48 DRJ 10 : (1999) 1 RCR(Civil) 543 : (1999) RLR 271
Constitution of India, 1950 — Article 226Telegraph Act, 1885 — Section 7
High Courts30 Nov 1998
Inder Kumar Kapur and Others Vs United India Insurance Co. Ltd.
Delhi High Court · (1998) 11 DEL CK 0111
High Courts30 Nov 1998
Ansal Properties and Industries Ltd. Vs Appropriate Authority and Others
Delhi High Court · (1999) 151 CTR 110 : (1999) 236 ITR 793
High Courts30 Nov 1998
K.K. LOOMBA Vs COMMISSIONER OF INCOME TAX and Others
Delhi High Court · (2000) 160 CTR 392