High Courts10 Mar 1999
Sheo Raj Singh Vs Mang. Committee of Nehru Adarsh Senior Sec. School and Others
Delhi High Court · (1999) 5 AD 143 : (1999) 80 DLT 156
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 54 of 63
High Courts09 Mar 1999Dismissed
Dinesh Kumar Vs S.N. Chit Fund Pvt. Ltd. and Others
Delhi High Court · (1999) 78 DLT 617
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Mar 1999
G. Senthil Kumar (Dr.) Vs All India Institute of Medical Sciences
Delhi High Court · (1999) 2 AD 850
Constitution of India, 1950 — Article 226
High Courts09 Mar 1999
Savitri Verma Vs Karol Bagh Bangiya Sansad
Delhi High Court · (1999) 3 AD 525 : (1999) 78 DLT 835 : (1999) 49 DRJ 729 : (1999) RLR 218
High Courts08 Mar 1999
Birla At and T Communications Limited Vs Union of India and others
Delhi High Court · (1999) 2 AD 553 : (1999) 78 DLT 667 : (1999) 49 DRJ 488
High Courts08 Mar 1999
S.V. Muzumdar Vs Tax Recovery Officer and Others
Delhi High Court · (2000) 241 ITR 481 : (2003) 128 TAXMAN 835
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220Income Tax Rules, 1962 — Rule 86
High Courts08 Mar 1999
Tata Teleservices Ltd., Hughes Ispat and Essar Commvision Vs Union of India
Delhi High Court · (1999) 2 AD 625 : (1999) 78 DLT 572 : (1999) 49 DRJ 431
Arbitration and Conciliation Act, 1996 — Section 9
High Courts08 Mar 1999
Harish Narayan Singhani and Others Vs State
Delhi High Court · (1999) 2 AD 763 : (1999) 78 DLT 726
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 120
High Courts05 Mar 1999
Band Box Pvt. Ltd. Vs Som Dev Gupta and Others
Delhi High Court · (1999) 3 AD 627 : (1999) 78 DLT 381
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 106
High Courts05 Mar 1999
Saeeda M.A. Saeed Vs Union of India and Others
Delhi High Court · (1999) 2 AD 481 : (1999) CriLJ 1796 : (1999) 78 DLT 463 : (1999) 49 DRJ 245 : (1999) 1 ILR Delhi 219
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5), 226
High Courts05 Mar 1999Dismissed
H.M. Sethi Wg. Cdr.(Retd.) Vs Union of India
Delhi High Court · (1999) 3 AD 1
Constitution of India, 1950 — Article 226
High Courts05 Mar 1999Dismissed
Tara Singh Vs Joint Secretary to the Govt. of India and Another
Delhi High Court · (1999) 49 DRJ 306
Customs Act, 1962 — Section 113
High Courts05 Mar 1999Dismissed
The Kondli Vikas Cooperative Dairy Society Ltd. and Others Vs Delhi Milk Scheme and Another
Delhi High Court · (1999) 49 DRJ 478
Constitution of India, 1950 — Article 14
High Courts05 Mar 1999
Karni Singh Ji of Bikaner (Dr.) Vs The Dy. Commissioner of Income Tax and Another
Delhi High Court · (1999) 2 AD 333 : (1999) 156 CTR 147 : (1999) 78 DLT 714 : (1999) 49 DRJ 116 : (1999) 237 ITR 505 : (2000) 112 TAXMAN 9
High Courts05 Mar 1999
India Trade Promotion Organisation Vs The Commissioner of Income Tax
Delhi High Court · (1999) 2 AD 405 : (1999) 155 CTR 544 : (1999) ILR Delhi 215 : (1999) 238 ITR 901 : (1999) 105 TAXMAN 570
High Courts04 Mar 1999
Saleemuddin and Others Vs State and Others
Delhi High Court · (2000) 4 AD 548 : (2000) 85 DLT 350 : (2000) 1 DMC 693 : (2000) 56 DRJ 180
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498
High Courts03 Mar 1999
R.K. Nehra Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1999) 3 AD 657 : (1999) 78 DLT 415
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts03 Mar 1999
Arun Kaushal Advocate and Another Vs Union of India and Others
Delhi High Court · (1999) 3 AD 107
High Courts03 Mar 1999
Mohinder Pahalwan Vs Union of India and Others
Delhi High Court · (2000) 85 DLT 314